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Allahabad High Court judgments, 1994

1,013 judgments · page 33 of 51

High Courts18 Apr 1994Dismissed

Ram Prakash Vs IIIrd Additional District Judge and Others

Allahabad High Court · (1994) 2 AWC 1129

Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2), 20, 20(2), 20(4), 39
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High Courts12 Apr 1994Dismissed

State of U.P. Vs Iqrar Khan

Allahabad High Court · (1994) 18 ACR 709

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 315
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High Courts12 Apr 1994Dismissed

Sankata Vs State of U.P.

Allahabad High Court · (1994) 04 AHC CK 0051

Criminal Procedure Code, 1973 (CrPC) — Section 354(3)Penal Code, 1860 (IPC) — Section 302, 34
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High Courts12 Apr 1994Allowed

Pradeep Agarwal and others Vs State of U.P. and others

Allahabad High Court · AIR 1994 All 344 : (1994) 2 AWC 1162

Uttar Pradesh Entertainment and Betting Tax (Amendment) Act, 1989 — Section 2Uttar Pradesh Entertainments and Betting Tax Act, 1979 — Section 15(1), 3(1), 38Uttar Pradesh Entertainments and Betting Tax Rules, 1981 — Rule 124A, 24A, 24A(1), 24A(2), 24A(21)
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