High Courts11 Jan 1993Dismissed
Shyam Surat Chaubey Vs Senior Superintendent of Police and Others
Allahabad High Court · (1993) 2 AWC 1265 : (1993) 2 UPLBEC 1316
COURT ARCHIVE
Allahabad High Court judgments, 1993
804 judgments · page 40 of 41
High Courts11 Jan 1993Allowed
Mahesh Prasad Awasthi Vs State of U.P. and Others
Allahabad High Court · (1993) 1 AWC 666 : (1993) RD 258
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 29, 38B, 4
High Courts08 Jan 1993Allowed
Ram Babu Singh Vs Addl. Director General of Police, Anti-Corruption and Others
Allahabad High Court · (1993) CriLJ 1253
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 161, 197Penal Code, 1860 (IPC) — Section 120B, 152, 218, 295, 32
High Courts08 Jan 1993Dismissed
Anwar Ali Vs State of U.P.
Allahabad High Court · (1993) 01 AHC CK 0050
High Courts07 Jan 1993Dismissed
Subhash Chandra and Others Vs District Judge
Allahabad High Court · (1993) 1 AWC 578
High Courts07 Jan 1993Dismissed
Senapati Singh Vs State of U.P. and Another
Allahabad High Court · (1993) 2 AWC 1041 : (1993) 2 UPLBEC 915
Constitution of India, 1950 — Article 311, 311(2)Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 201, 302, 498A
High Courts07 Jan 1993Disposed Of
Anirudh Nath Misra Vs Sri P.K.Srivastava,City Magistrate,Gorakhpur
Allahabad High Court · (1993) 01 AHC CK 0055
High Courts07 Jan 1993Dismissed
Santosh Kumar Vs State of U.P. and Another
Allahabad High Court · (1993) 1 AWC 562 : (1993) 2 LLJ 557 : (1993) 1 UPLBEC 322
High Courts07 Jan 1993Allowed
Dr. D.S. Rana Vs District Judge and Others
Allahabad High Court · (1993) 1 AWC 564
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(1), 16(1), 21(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 27, 27(2), 27(4)
High Courts07 Jan 1993Dismissed
Suresh Chandra Vs Regional Employment Exchange Officer and Another
Allahabad High Court · (1993) 2 AWC 799
High Courts07 Jan 1993
Bijendra and Another Vs State
Allahabad High Court · (1993) 17 ACR 106
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 120B, 302, 324, 34
High Courts07 Jan 1993Dismissed
Hinch Lal and Others Vs Joint Director of Consolidation and Others
Allahabad High Court · (1993) 1 AWC 475
Arbitration Act, 1940 — Section 16(2), 2Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 17, 17(1), 17(2), 49
High Courts06 Jan 1993Allowed
Badri Narain Tewari Vs State of U.P.
Allahabad High Court · (1993) 17 ACR 48
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts06 Jan 1993Disposed Of
S.C. Sachdeo Vs District Judge and Others
Allahabad High Court · (1993) 2 AWC 858
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 22, 34(1)
High Courts06 Jan 1993Dismissed
Syed Ejaz Ali Vs State of U.P.
Allahabad High Court · (1993) 01 AHC CK 0053
High Courts06 Jan 1993Allowed
Mangal Prasad Gupta Vs State of U.P.& Anr.
Allahabad High Court · (1993) 01 AHC CK 0041
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 409
High Courts06 Jan 1993
Ram Briksh and Anr. Vs State of U.P.& Anr.
Allahabad High Court · (1993) 01 AHC CK 0026
High Courts06 Jan 1993
Amardeo alias Amar Nath Vs State of U.P.
Allahabad High Court · (1993) 17 ACR 55
Uttar Pradesh Excise Act, 1910 — Section 72, 72(1)
High Courts06 Jan 1993Allowed
Patiala Flour Mills Co. Ltd. Vs U.P. State Industrial Corporation Ltd. (Now known as the U.P. State Industrial Development Corporation Ltd.) and Another
Allahabad High Court · (1993) 1 AWC 531
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 8 Rule 2Companies Act, 1956 — Section 108A, 108B, 108GConstitution of India, 1950 — Article 12