High Courts17 Dec 1992Dismissed
Anuj Mathur and Others Vs Allahabad Agricultaral Institute and Others
Allahabad High Court · (1993) 1 AWC 467 : (1993) 1 UPLBEC 740
COURT ARCHIVE
Allahabad High Court judgments, 1992
1,034 judgments · page 2 of 52
High Courts17 Dec 1992Dismissed
U.P. Avas Evam Vikas Parishad Vs Smt. Kanak and Another
Allahabad High Court · (1993) 1 AWC 520 : (1993) 2 UPLBEC 840
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 6
High Courts16 Dec 1992
Rajvir Singh and Another Vs State of U.P.
Allahabad High Court · (1993) 17 ACR 135
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 224, 225, 302, 309
High Courts14 Dec 1992Dismissed
Vidya Sagar Upadhyaya Vs State of U.P. and Others
Allahabad High Court · (1993) 2 AWC 948
Constitution of India, 1950 — Article 14, 15, 15(1), 16, 16(1)
High Courts10 Dec 1992Dismissed
Ganga Chit Fund (P.) Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1993) 203 ITR 7 : (1993) 69 TAXMAN 480
Income Tax Act, 1961 — Section 40
High Courts09 Dec 1992Dismissed
Gorey Lal (In Jail) Vs State of U.P.
Allahabad High Court · (1994) CriLJ 1337
Criminal Procedure Code, 1973 (CrPC) — Section 212(2), 219(1), 220, 465, 465(2)Penal Code, 1860 (IPC) — Section 302, 307, 324, 332, 353
High Courts09 Dec 1992Dismissed
Pradeep Kumar Gupta Vs State of Uttar Pradesh and Others
Allahabad High Court · (1993) 1 AWC 442 : (1993) CriLJ 1671 : (1993) 2 RCR(Criminal) 685
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22(5)Customs Act, 1962 — Section 107, 108
High Courts08 Dec 1992Dismissed
Brij Behari Vs State of U.P. and Others
Allahabad High Court · (1993) CriLJ 2536
Criminal Procedure Code, 1973 (CrPC) — Section 125, 133, 138, 145, 145(1)
High Courts07 Dec 1992Dismissed
Pradeep Kumar Arora Vs Vice Chancellor Meerut University and Others
Allahabad High Court · (1993) 2 AWC 952 : (1993) 2 UPLBEC 1019
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts07 Dec 1992Allowed
Muneshwari Devi Vs Jitan Singh
Allahabad High Court · (1993) 2 AWC 792
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3, Order 9 Rule 4Limitation Act, 1963 — Article 122, 5
High Courts04 Dec 1992Allowed
U.P. State Agro Industrial Corporation Ltd. Vs Vth Addl. District Judge and Others
Allahabad High Court · (1993) 1 AWC 503
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 9
High Courts04 Dec 1992Dismissed
Ram Sajiwan Vs II Additional District Judge and Others
Allahabad High Court · (1993) 1 AWC 659
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts04 Dec 1992Disposed Of
Thakur Prasad Vs State of U.P.
Allahabad High Court · (1992) 12 AHC CK 0025
High Courts03 Dec 1992
Kamta Prasad and Others Vs State of Another
Allahabad High Court · (1993) 17 ACR 163
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 147, 323, 392, 452
High Courts03 Dec 1992Partly Allowed
Chet Singh and others Vs Shashi Shankar Pathak and another
Allahabad High Court · AIR 1993 All 168 : (1993) 1 AWC 574
Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 101, 102, 103, 104, 114Uttar Pradesh Tenancy Act, 1939 — Section 180
High Courts03 Dec 1992Allowed
Mahant Damodar Das Vs Mukul Agarwal & Ors.
Allahabad High Court · (1992) 12 AHC CK 0033
High Courts03 Dec 1992Allowed
Ram Das Vs State of U.P.and Others
Allahabad High Court · (1992) 12 AHC CK 0029
Uttar Pradesh Prisoners Release on Probation Act, 1938 — Section 2
High Courts03 Dec 1992Partly Allowed
Sada Mishra Vs State of U.P.and Another
Allahabad High Court · (1992) 12 AHC CK 0028
Constitution of India, 1950 — Article 311(2)Criminal Procedure Code, 1973 (CrPC) — Section 389
High Courts03 Dec 1992Dismissed
Anand Swaroop Goel Vs 4th Additional District Judge and others
Allahabad High Court · (1992) 12 AHC CK 0026
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(1)(d)