COURT ARCHIVE

Allahabad High Court judgments, 1991

1,048 judgments · page 9 of 53

High Courts21 Oct 1991Allowed

Suresh Chand Vs VII-Additional District Judge, Muzaffarnagar and others

Allahabad High Court · AIR 1992 All 295 : (1992) 1 AWC 40

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Provincial Small Cause Courts Act, 1887 — Section 17, 17(1), 25Registration Act, 1908 — Section 17

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High Courts11 Oct 1991Dismissed

Ashok Vs District Magistrate and Others

Allahabad High Court · (1992) 34 ACR 2

Constitution of India, 1950 — Article 141National Security Act, 1980 — Section 12, 3(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts11 Oct 1991Allowed

Devesh Chandra Gupta Vs Dina Nath

Allahabad High Court · AIR 1992 All 115 : (1992) 1 AWC 90

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3), Order 2 Rule 3, 96Transfer of Property Act, 1882 — Section 106

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High Courts11 Oct 1991Dismissed

Moti Ram Vs Ist Addl. District Judge and Others

Allahabad High Court · (1992) 1 AWC 272 : (1992) CivCC 259 : (1992) 2 DMC 27 : (1992) 2 RCR(Criminal) 234

Criminal Procedure Code, 1973 (CrPC) — Section 125, 126

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High Courts11 Oct 1991Dismissed

The Committee of Management, Sri Krishna Merchant Association Inter College Vs The District Inspector of School and Others

Allahabad High Court · (1992) 2 AWC 865

Uttar Pradesh Intermediate Education Act, 1921 — Section 16E(10) , 16G, 16G(3), 16G(5), 16G(7)

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High Courts10 Oct 1991Dismissed

Commissioner of Income Tax Vs Hari Chand and Lakhpat Singh

Allahabad High Court · (1993) 199 ITR 277

Income Tax Act, 1961 — Section 256, 256(1), 256(2), 271(1)

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High Courts10 Oct 1991Dismissed

Bar Association, Board of Revenue U.P. and Another Vs State of Uttar Pradesh and Others

Allahabad High Court · (1991) 2 AWC 471 : (1992) RD 411

Allahabad High Court Rules, 1952 — Rule 10, 10(1), 10(2), 14, 9

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High Courts09 Oct 1991Partly Allowed

Indodan Milk Products Ltd. Vs Labour Court and Others

Allahabad High Court · (1992) 2 LLJ 234

Industrial Disputes Act, 1947 — Section 18, 2, 2A

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High Courts09 Oct 1991Dismissed

Rajendra Tewari Vs Gaon Sabha Village Oriyara and Others

Allahabad High Court · (1991) 2 AWC 614 : (1992) RD 49

Uttar Pradesh Land Laws (Second Amendment) Act, 1961 — Section 2Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B, 122B(4), 2, 3, 333Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115C, 115H

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High Courts09 Oct 1991

Jagdish Chandra Mittal Vs Adhikshak, Kendriya Karagar and Others

Allahabad High Court · (1992) 34 ACR 135

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)Customs Act, 1962 — Section 104, 107, 112, 4

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High Courts09 Oct 1991Allowed

Universal Tyres Ltd. Vs K.C. Srivastava and Others

Allahabad High Court · (1992) 1 AWC 390 : (1993) 3 LLJ 758

Industrial Disputes Act, 1947 — Section 33C(2)Uttar Pradesh Industrial Disputes Act, 1947 — Section 6H(2)

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High Courts08 Oct 1991Dismissed

Wasiuddin Vs Municipal Board Nehtaur and Another

Allahabad High Court · (1992) 1 AWC 135

Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 76, 77B, 77B(4)

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High Courts08 Oct 1991Disposed Of

Zila Parishad Vs Shishupal Varshney and Others

Allahabad High Court · (1992) 1 AWC 153 : (1992) 1 UPLBEC 368

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High Courts08 Oct 1991Dismissed

Nazar Hussain Vs Town Area Committee Purkazi and Others

Allahabad High Court · (1992) 1 AWC 69

Uttar Pradesh Municipalities (Amendment) Act, 1976 — Section 54AUttar Pradesh Municipalities Act, 1916 — Section 54, 54A, 54A(1), 54A(2), 54A(3)Uttar Pradesh Town Areas Act, 1914 — Section 4, 8A, 8B

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High Courts08 Oct 1991Partly Allowed

Ram Charittar Singh Vs Deputy Director of Consolidation and Others

Allahabad High Court · (1992) 1 AWC 1 : (1992) RD 100

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 229, 229B, 4(2), 5(2), 9Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 110A, 110A(2)

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High Courts08 Oct 1991Dismissed