COURT ARCHIVE

Allahabad High Court judgments, 1991

1,048 judgments · page 39 of 53

High Courts13 Mar 1991Dismissed

Senser Pal Singh Vs Mahmood and Others

Allahabad High Court · (1992) CriLJ 3157

Central Motor Vehicles Rules, 1989 — Rule 56Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 451, 452, 457Motor Vehicles Act, 1988 — Section 50(2)

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High Courts12 Mar 1991Disposed Of

Elgin Mills Company Limited Vs Collector, Central Excise

Allahabad High Court · (1992) 38 ECR 172

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High Courts12 Mar 1991Partly Allowed

U.P. State Electricity Board Vs Collector of Cus. and C. Ex.

Allahabad High Court · (1992) 61 ELT 14

Central Excise Rules, 1944 — Rule 8(2)Constitution of India, 1950 — Article 12, 209, 310, 311, 36Electricity (Supply) Act, 1948 — Section 5

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High Courts12 Mar 1991Allowed

Yogendra Nath Singh Vs The District Inspector of Schools and Another

Allahabad High Court · (1991) 1 AWC 562

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High Courts12 Mar 1991Dismissed

Bhanu Pratap Vs State

Allahabad High Court · (1992) CriLJ 1639

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 43, 8Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 43, 8Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 43, 8

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High Courts12 Mar 1991Dismissed

M/s. Shree Gopal Trading Co. and Others Vs State of U.P. and Others

Allahabad High Court · (1991) 1 AWC 603

Constitution of India, 1950 — Article 14, 19, 19(1), 19(6)

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High Courts12 Mar 1991Allowed

Anil Kumar Singh Vs State of U.P.and others

Allahabad High Court · (1991) 03 AHC CK 0083

Constitution of India, 1950 — Article 226, 311(2)

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High Courts12 Mar 1991

Parasrampuria Trading and Finance Pvt. Ltd. Vs Collector of Central Excise and Another

Allahabad High Court · (1992) 91 ECR 171

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High Courts11 Mar 1991Allowed

DINESH KUMAR MITTAL Vs Income Tax OFFICER AND OTHERS.

Allahabad High Court · (1992) 193 ITR 770 : (1991) 58 TAXMAN 179

Income Tax Act, 1961 — Section 264

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High Courts11 Mar 1991Allowed

Professor Pratima Asthana Vs The Chancellor, Gorakhpur University and Others

Allahabad High Court · (1991) 1 AWC 493

Uttar Pradesh State Universities Act, 1973 — Section 12(10), 12(12), 12(13), 12(7), 31

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High Courts11 Mar 1991Dismissed

Commissioner of Income Tax Vs Laxmi Pat Singhania

Allahabad High Court · (1992) 194 ITR 75

Income Tax Act, 1961 — Section 45, 48

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High Courts11 Mar 1991Dismissed

Trans Asia Carpets Ltd. and Others Vs State of U.P. and Others

Allahabad High Court · (1992) CriLJ 673

Criminal Procedure Code, 1973 (CrPC) — Section 245, 245(2), 482Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 22Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26, 44, 47

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High Courts11 Mar 1991Dismissed