COURT ARCHIVE

Allahabad High Court judgments, 1991

1,048 judgments · page 33 of 53

High Courts09 Apr 1991Allowed

Chhedi and Others Vs State of Uttar Pradesh and Another

Allahabad High Court · (1991) CriLJ 3017

Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 190, 2, 200Penal Code, 1860 (IPC) — Section 323, 394, 395, 504

High Courts09 Apr 1991Dismissed

Ram Chandra (deceased L.Rs.) and others Vs IXth Additional District Judge, Varanasi and others

Allahabad High Court · AIR 1991 All 223 : (1990) 1 AWC 670

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226Provincial Small Cause Courts Act, 1887 — Section 17

High Courts09 Apr 1991Dismissed

Ram Ashrey Vs State of U.P.

Allahabad High Court · (1991) 04 AHC CK 0074

High Courts09 Apr 1991Allowed

Thoutiya Vs State of U.P.

Allahabad High Court · (1991) 04 AHC CK 0072

Penal Code, 1860 (IPC) — Section 302, 34

High Courts09 Apr 1991Disposed Of

Commissioner of Income Tax Vs J.K. Charitable Trust

Allahabad High Court · (1992) 196 ITR 31

Income Tax Act, 1961 — Section 11, 11(3), 13(2), 144A, 144B

High Courts09 Apr 1991Dismissed

Kalika Prasad Vs State

Allahabad High Court · (1991) CriLJ 2516

Criminal Procedure Code, 1973 (CrPC) — Section 313, 82, 83Penal Code, 1860 (IPC) — Section 302

High Courts09 Apr 1991Allowed

Shyam Singh and Others Vs State of U.P.

Allahabad High Court · (1992) CriLJ 1632

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 103, 147, 148, 149, 302Criminal Procedure Code, 1973 (CrPC) — Section 161

High Courts09 Apr 1991

Dr. T.N. Edoliya Vs State of U.P. and Another

Allahabad High Court · (1991) 2 AWC 275

High Courts09 Apr 1991Allowed

Kishan Ram and Others Vs District Commandant and Commandant, District Training Centre Homeguards and Others

Allahabad High Court · (1991) 1 AWC 687

High Courts08 Apr 1991Allowed

State of U.P. Vs Akhtar

Allahabad High Court · (1992) CriLJ 204

Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 16(1), 7

High Courts08 Apr 1991Dismissed

Chandrapal Vs Harpyari and Others

Allahabad High Court · (1993) 1 DMC 346 : (1992) 1 RCR(Criminal) 239

Criminal Procedure Code, 1973 (CrPC) — Section 125

High Courts08 Apr 1991Dismissed

K.C.Garg and Others Vs State of U.P.and Others

Allahabad High Court · (1991) 04 AHC CK 0078

Constitution of India, 1950 — Article 19(1)(f), 31King Georges Medical College and the Gandhi Memorial and Associated Hospitals (Taking Over) Act, 1983 — Section 5, 6Lucknow University Act, 1920 — Section 2(aaa)

High Courts08 Apr 1991Partly Allowed

Tilak Singh Vs State of U.P.

Allahabad High Court · (1991) 04 AHC CK 0049

Penal Code, 1860 (IPC) — Section 420, 468, 471

High Courts08 Apr 1991

Baboo Ram alias Lalley and Others Vs State of U.P.

Allahabad High Court · (1991) 15 ACR 420

Penal Code, 1860 (IPC) — Section 302, 304, 307, 308, 309

High Courts05 Apr 1991Dismissed

Nagar Palika Balika Higher Secondary School Vs Upper Sachiv, Madhyamik Siksha Parishad, Meerut Region and Others

Allahabad High Court · (1991) 2 AWC 155 : (1991) 2 UPLBEC 1355

Uttar Pradesh Intermediate Education Act, 1921 — Section 7(4), 7AA

High Courts05 Apr 1991Disposed Of

Shiv Moorat and Ors. Vs State of U.P.

Allahabad High Court · (1991) 04 AHC CK 0081

High Courts05 Apr 1991Allowed

Nathu Singh Vs Jagdish Singh

Allahabad High Court · AIR 1992 All 174 : (1990) 1 AWC 646

Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 56Evidence Act, 1872 — Section 3

High Courts05 Apr 1991Allowed

Ahmad Husain Vs Managing Director, U.P. State Road Transport Corpn. and Others

Allahabad High Court · (1991) 63 FLR 557 : (1994) 3 LLJ 388 : (1991) 1 UPLBEC 557

Uttar Pradesh Basic Education Act, 1972 — Section 10

High Courts05 Apr 1991

Commissioner of Income Tax Vs Motilal Padampat Sugar Mills (P.) Ltd.

Allahabad High Court · (1992) 196 ITR 25

Income Tax Act, 1961 — Section 147, 148, 149

High Courts05 Apr 1991Allowed

Gramin Charm Utpadan Sahkari Samiti Limited Vs Zila Parishad and Others

Allahabad High Court · (1991) 1 AWC 668

Uttar Pradesh Co-operative Societies Act, 1965 — Section 8(1)