High Courts25 Apr 1991
Renusagar Power Company Ltd. Vs Income Tax Officer
Allahabad High Court · (1992) 196 ITR 903
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 153
COURT ARCHIVE
Allahabad High Court judgments, 1991
1,048 judgments · page 30 of 53
High Courts25 Apr 1991Dismissed
Bhagwat Dayal Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1992) CriLJ 214
Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 3, 3(1)Penal Code, 1860 (IPC) — Section 364
High Courts25 Apr 1991Dismissed
Rubber Complex (India) Ltd. Vs Union of India (UOI), Cegat and Another
Allahabad High Court · (1992) 38 ECR 15
Central Excises and Salt Act, 1944 — Section 11A
High Courts24 Apr 1991Dismissed
Radhey Shyam Pushkar Vs Jamuna Das
Allahabad High Court · (1991) 04 AHC CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts24 Apr 1991Allowed
Uttar Pradesh Financial Corporation and another Vs M/s. Gajendra Cold Storage (P) Ltd., Orai
Allahabad High Court · AIR 1992 All 108
State Financial Corporations Act, 1951 — Section 29
High Courts24 Apr 1991Dismissed
State of U.P. Vs Narendra Kumar
Allahabad High Court · (1991) 04 AHC CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 149, 302
High Courts24 Apr 1991Allowed
Sri Vidya Sagar Vs IIIrd Additional District Judge and Another
Allahabad High Court · (1991) CriLJ 2286
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 24, 24(2), 30
High Courts23 Apr 1991Dismissed
State of U.P. and Another Vs Civil Judge
Allahabad High Court · (1991) 04 AHC CK 0114
Contempt of Courts Act, 1971 — Section 15(2), 20
High Courts23 Apr 1991Partly Allowed
Asa Ram and Another (in Jail) Vs State of U.P.
Allahabad High Court · (1991) CriLJ 3221
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 326
High Courts23 Apr 1991Dismissed
Bans Gopal Misra Vs Kulpati, Sampurnanand Sanskrit Vishwavidyalaya and Others
Allahabad High Court · (1991) 2 AWC 196 : (1991) 2 UPLBEC 813
Constitution of India, 1950 — Article 311Uttar Pradesh State Universities Act, 1973 — Section 2(18), 31(11), 35(2), 50(1)Uttar Pradesh State Universities Regulations, 1973 — Regulation 73
High Courts23 Apr 1991Partly Allowed
Ram Prit Vs State of U.P.
Allahabad High Court · (1991) 2 AWC 27 : (1991) CriLJ 3069
Arms Act, 1959 — Section 25, 25(1)Constitution of India, 1950 — Article 14, 15, 16, 17, 18Penal Code, 1860 (IPC) — Section 302, 304
High Courts23 Apr 1991Dismissed
Amar Singh Rathor Vs Distt.Magistrate, Fatehpur and others
Allahabad High Court · (1991) 04 AHC CK 0075
Uttar Pradesh Co-operative Societies Rules, 1968 — Rule 455, 456, 457, 458, 459
High Courts23 Apr 1991Allowed
M/s. Arjees Wool and Fur Industries Pvt. Ltd. and others Vs Allahabad Bank
Allahabad High Court · AIR 1992 All 111 : (1993) 76 CompCas 209
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 6 Rule 17Transfer of Property Act, 1882 — Section 53, 76, 96
High Courts23 Apr 1991
Swastic Sahkari Awas Samiti Ltd. and Another Vs State of U.P. and Others
Allahabad High Court · (1991) 191 ITR 443
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 230A
High Courts23 Apr 1991Dismissed
U.P. Sunni Central Board of Waqfs 91 and Another Vs Abdul Rasheed and Others
Allahabad High Court · (1991) AWC 490 Supp
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Muslim Waqfs Act, 1960 — Section 71, 76
High Courts22 Apr 1991Allowed
Dr. Faizullah Peer and others Vs Union of India and others
Allahabad High Court · AIR 1991 All 309 : (1990) 1 AWC 747 : (1991) 1 UPLBEC 595
Constitution of India, 1950 — Article 12, 14, 16
High Courts22 Apr 1991Allowed
Jawahar Lal Goyal Vs Commissioner of Income Tax
Allahabad High Court · (1992) 196 ITR 419
Income Tax Act, 1961 — Section 256
High Courts22 Apr 1991Dismissed
Commissioner of Income Tax Vs J.K. Cotton Spinning Mills Co. Ltd.
Allahabad High Court · (1992) 196 ITR 773
Income Tax Act, 1961 — Section 256, 32
High Courts22 Apr 1991Dismissed
Niraj Kumar Vijai Kumar Vs Commissioner of Income Tax
Allahabad High Court · (1992) 196 ITR 811
Income Tax Act, 1961 — Section 254, 256
High Courts22 Apr 1991Dismissed
Commissioner of Income Tax Vs Smt. Sangeeta Agarwal
Allahabad High Court · (1992) 196 ITR 647
Income Tax Act, 1961 — Section 143(1), 256, 263