High Courts10 Dec 1991Dismissed
Raja Bhaiya Vs Special Judge (E.C. Act) and Others
Allahabad High Court · (1991) 2 AWC 435
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 82, Order 21 Rule 89, Order 21 Rule 90, 65
COURT ARCHIVE
Allahabad High Court judgments, 1991
1,048 judgments · page 3 of 53
High Courts10 Dec 1991Dismissed
Punjab National Bank Vs Sri Risabh Jain and Others
Allahabad High Court · (1993) 76 CompCas 166
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts10 Dec 1991Allowed
Dhanpati Vs State of U.P.
Allahabad High Court · (1992) ACJ 338
Motor Vehicles Act, 1988 — Section 110D
High Courts10 Dec 1991
Surendra Kumar Vs The Inspector/Range Officer, Central Excise and Another
Allahabad High Court · (1993) 42 ECC 59
High Courts10 Dec 1991
Dhanpati Vs State of U.P
Allahabad High Court · (1992) 2 ACC 572
Motor Vehicles Act, 1988 — Section 110
High Courts10 Dec 1991
Jodh Singh and Others Vs State of U.P.
Allahabad High Court · (1992) 34 ACR 89
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 323, 34
High Courts09 Dec 1991Allowed
Committee of Management Jain Vidya Mandir Inter College Vs Manu Dutt Sharma and Others
Allahabad High Court · (1992) 1 AWC 261
High Courts09 Dec 1991Allowed
Ram Adhar Yadav Vs Ramchandra Misra and Another
Allahabad High Court · (1992) CriLJ 2216
Criminal Procedure Code, 1973 (CrPC) — Section 132, 180, 197, 482Criminal Procedure Code, 1973 (CrPC) — Section 132, 180, 197, 482Criminal Procedure Code, 1973 (CrPC) — Section 132, 180, 197, 482
High Courts09 Dec 1991Disposed Of
Rama Misra Vs State of U.P.and others
Allahabad High Court · (1991) 12 AHC CK 0031
Constitution of India, 1950 — Article 14, 15(1), 15(3), 15(4), 166(3)Uttar Pradesh General Clauses Act, 1904 — Section 16Uttar Pradesh Municipalities Act, 1916 — Section 10A, 38, 40, 87A, 9(c) Proviso
High Courts07 Dec 1991Allowed
Rakesh Kumar Gubrale Vs State of U.P. and Others
Allahabad High Court · (1992) 1 AWC 257 : (1992) 1 UPLBEC 228
High Courts07 Dec 1991Allowed
Arvind Kumar Agnihotri Vs U.P. State Handloom Corporation Ltd. and Others
Allahabad High Court · (1991) 2 AWC 409
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 25F, 4K
High Courts06 Dec 1991Dismissed
Lalji Vs State of U.P.& Ors.
Allahabad High Court · (1991) 12 AHC CK 0036
High Courts06 Dec 1991Dismissed
Chairman, Krishi Utpadan Mandi Samiti and Another Vs Labour Court and Others
Allahabad High Court · (1991) 2 AWC 443 : (1993) 3 LLJ 764
Industrial Disputes Act, 1947 — Section 25FUttar Pradesh Industrial Disputes Act, 1947 — Section 6, 6N
High Courts06 Dec 1991Allowed
Ashok Kumar Vs Glazi Laboratories (India) Ltd.
Allahabad High Court · (1992) 1 ACC 690 : (1992) ACJ 950 : (1993) 3 LLJ 760
Workmens Compensation Act, 1923 — Section 3(1)
High Courts05 Dec 1991Dismissed
Virendra Vs State of U.P.
Allahabad High Court · (1992) 34 ACR 49
Criminal Procedure Code, 1973 (CrPC) — Section 151, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts05 Dec 1991Allowed
Babulal Vs 3rd Addl.District Judge, Mathura & Others
Allahabad High Court · (1991) 12 AHC CK 0038
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 16(c)
High Courts05 Dec 1991Disposed Of
Smt. Sunita Agarwal Vs Rahul Agarwal
Allahabad High Court · AIR 1992 All 157 : (1992) 1 AWC 189 : (1992) 1 DMC 233
Family Courts Act, 1984 — Section 19
High Courts05 Dec 1991Partly Allowed
Lachman Prasad Agarwal and another Vs The District Magistrate and another
Allahabad High Court · AIR 1992 All 184 : (1992) 1 AWC 231
Cantonments Act, 1924 — Section 259, 259(1), 259(3)
High Courts05 Dec 1991
Universal Book Stall Vs Commissioner of Income Tax
Allahabad High Court · (1993) 199 ITR 687
Income Tax Act, 1961 — Section 143, 144, 147, 246, 246(1)
High Courts05 Dec 1991Dismissed
Prem Raj alias Prem Singh Vs IIIrd Addl. Dist. Judge, and others
Allahabad High Court · AIR 1992 All 332 : (1991) 2 AWC 347
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 82, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92