High Courts05 Aug 1991Dismissed
Dr. R.D. Gupta Vs Commissioner of Income Tax
Allahabad High Court · (1992) 198 ITR 533
Income Tax Act, 1961 — Section 256
COURT ARCHIVE
Allahabad High Court judgments, 1991
1,048 judgments · page 19 of 53
High Courts05 Aug 1991Dismissed
Naresh Kumar Maheshwari Vs State of Uttar Pradesh and others
Allahabad High Court · AIR 1992 All 18 : (1992) 1 UPLBEC 380
Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 30, 31A, 43AA, 44A, 47
High Courts05 Aug 1991Dismissed
Commissioner of Gift Tax Vs Om Prakash
Allahabad High Court · (1992) 198 ITR 581
High Courts05 Aug 1991Allowed
Commissioner of Income Tax Vs Urmila Devi and Padma Goel
Allahabad High Court · (1992) 198 ITR 464
Income Tax Act, 1961 — Section 143(1), 256, 263
High Courts05 Aug 1991
Commissioner of Income Tax Vs Hari Om Agarwal
Allahabad High Court · (1992) 198 ITR 347
Income Tax Act, 1961 — Section 256, 263
High Courts05 Aug 1991Allowed
Vishnu Avtar Agarwal Vs State of U.P. and Another
Allahabad High Court · (1991) 2 AWC 287
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226, 311(2)
High Courts02 Aug 1991Allowed
Rakesh Vs State of U.P.
Allahabad High Court · (1991) 15 ACR 667
Penal Code, 1860 (IPC) — Section 396
High Courts02 Aug 1991Partly Allowed
Tejpal Vs State of U.P.
Allahabad High Court · (1991) 08 AHC CK 0037
Penal Code, 1860 (IPC) — Section 325, 34
High Courts02 Aug 1991Dismissed
Ramesh Chandra Sharma Vs State of U.P.& Anr.
Allahabad High Court · (1991) 08 AHC CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1947 — Section 5(2)
High Courts02 Aug 1991
Ferooz Jehan and Others Vs Transport Commissioner and Others
Allahabad High Court · (1991) 2 AWC 95
General Clauses Act, 1897 — Section 24Motor Vehicles Act, 1939 — Section 48(3), 59(3), 62, 68Motor Vehicles Act, 1988 — Section 72, 72(2), 84, 87, 87(1)
High Courts01 Aug 1991Allowed
Smt. Sunita Malik Vs Dharam Veer Singh Malik and Another
Allahabad High Court · (1992) 34 ACR 138
Constitution of India, 1950 — Article 226Guardians and Wards Act, 1890 — Section 7, 8Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts01 Aug 1991Allowed
Adya Prasad Pandey Vs State of U.P.and others
Allahabad High Court · (1991) 08 AHC CK 0042
Uttar Pradesh Temporary Government Servants (Termination of Service) Rules, 1975 — Rule 4
High Courts01 Aug 1991
Scientific Instrument Co. Ltd. Vs Superintendent, Central Excise and Others
Allahabad High Court · (1992) 41 ECR 53
Central Excises and Salt Act, 1944 — Section 11A
High Courts01 Aug 1991
Smt. Manta Garg Vs Syam Narain
Allahabad High Court · (1991) 15 ACR 544
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409, 420
High Courts01 Aug 1991Dismissed
Shyam Ratan Verma and Another Vs Additional District Judge VIII and Others
Allahabad High Court · (1992) 1 AWC 179
Constitution of India, 1950 — Article 226
High Courts31 Jul 1991Allowed
Bhagwati Prasad Paliwal Vs The Town Area Committee
Allahabad High Court · (1991) 2 AWC 150 : (1992) RD 209 : (1991) 2 UPLBEC 1315
Constitution of India, 1950 — Article 226Uttar Pradesh Town Areas Act, 1914 — Section 20, 21
High Courts31 Jul 1991Allowed
Taluk Prasad Tripathi Vs State of U.P. and Others
Allahabad High Court · (1991) 2 AWC 441
Uttar Pradesh Recruitment to Services (Determination of Date of Birth) Rules, 1974 — Rule 2
High Courts31 Jul 1991Dismissed
Union of India (UOI) Vs Jhansi Ram and Others
Allahabad High Court · (1992) ACJ 665 : (1991) 2 AWC 181
Constitution of India, 1950 — Article 226Employees Compensation Act, 1923 — Section 2
High Courts31 Jul 1991Allowed
Jagdish Saran Singhal Vs The Collector, Hamirpur and another
Allahabad High Court · AIR 1992 All 40 : (1991) 2 UPLBEC 1092
Land Acquisition Act, 1894 — Section 35, 36, 36(2), 37
High Courts31 Jul 1991Allowed
Mohd.Akhtar khan Vs U.P.Chalchitra Nigam Ltd., Lucknow and another
Allahabad High Court · (1991) 07 AHC CK 0055
Constitution of India, 1950 — Article 311