High Courts11 Jan 1989Allowed
Sita Ram and others Vs State
Allahabad High Court · (1989) 01 AHC CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Allahabad High Court judgments, 1989
687 judgments · page 34 of 35
High Courts10 Jan 1989Allowed
Badri Prasad Vs VII Additional District Judge and Others
Allahabad High Court · (1989) 1 AWC 694
Civil Procedure Code, 1908 (CPC) — Section 151, 152Constitution of India, 1950 — Article 226Provincial Small Cause Courts Act, 1887 — Section 25
High Courts10 Jan 1989Dismissed
Nirmal Engineering Works Vs Commissioner, Sales Tax
Allahabad High Court · (1989) 74 STC 199
High Courts10 Jan 1989Allowed
Krishi Utpadan Mandi Samiti Vs Rajesh Kumar Singh
Allahabad High Court · (1989) 2 AWC 732
Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 5, 5(6), 5(7)
High Courts10 Jan 1989Allowed
R.K. Kothari and Others Vs Joshi Pharma and Another
Allahabad High Court · (1989) 1 AWC 604
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 405, 406, 409, 420
High Courts09 Jan 1989Allowed
Sheo Badan Singh and Another Vs Aditya Prasad Singh and Others
Allahabad High Court · (1990) CriLJ 855
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts09 Jan 1989Allowed
Mahmood Ilahi Vs State of U.P.
Allahabad High Court · (1990) CriLJ 850
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 82, 83Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts06 Jan 1989Dismissed
Gupta Footwears Vs Commissioner, Sales Tax
Allahabad High Court · (1989) 74 STC 31
Uttar Pradesh Sales Tax Act, 1948 — Section 3D
High Courts06 Jan 1989Dismissed
Commissioner of Sales Tax Vs U.P. State Cement Corporation Ltd.
Allahabad High Court · (1989) 73 STC 319
Uttar Pradesh Sales Tax Act, 1948 — Section 2(i)
High Courts06 Jan 1989Allowed
Kanhaiyalal Damodar Das Vs Commissioner of Sales Tax
Allahabad High Court · (1989) 73 STC 404
Uttar Pradesh Sales Tax Act, 1948 — Section 21
High Courts06 Jan 1989Partly Allowed
Lalji and Others Vs State of U.P. and Others
Allahabad High Court · AIR 1989 All 150 : (1989) AWC 548
Defence of India (Requisitioning and Acquisition of Immovable Property) Rules, 1963 — Rule 10(1)Defence of India Act, 1962 — Section 19(2), 36, 37Land Acquisition Act, 1894 — Section 23(1), 23(2)
High Courts06 Jan 1989Disposed Of
Sultan Hussain Khan Vs Mushfiqa Khatoon
Allahabad High Court · (1990) 1 DMC 322
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts06 Jan 1989
Sagar Mal Narain Das Vs Commissioner of Sales Tax
Allahabad High Court · (1989) 74 STC 266
High Courts06 Jan 1989Dismissed
Siddho Mal Paper Conversion Co. Vs Commissioner of Sales Tax Commissioner of Sales Tax Vs Siddho Mal Paper Conversion Co.
Allahabad High Court · (1989) 74 STC 242
Central Sales Tax Act, 1956 — Section 8
High Courts06 Jan 1989Dismissed
Chandrika and Others Vs Sarjoo Pandey and Another
Allahabad High Court · (1989) 1 AWC 617
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2
High Courts05 Jan 1989Dismissed
Om Prakash Singh Vs Smt. Satya Devi and Another
Allahabad High Court · (1989) 1 AWC 662 : (1989) CivCC 423
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 125Limitation Act, 1963 — Section 5
High Courts05 Jan 1989Allowed
Sri Raghvendra Mathur Vs Allahabad Bank & Others
Allahabad High Court · (1989) 01 AHC CK 0039
Industrial Disputes Act, 1947 — Section 18(1)
High Courts05 Jan 1989
Moonna Lal and Sons (P.) Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1988) 73 CTR 174 : (1989) 176 ITR 320
Income Tax Act, 1961 — Section 256(2)Income Tax Act, 1961 — Section 256(2)
High Courts05 Jan 1989Dismissed
Dr. Rakesh Kumar Gupta Vs Smt. Ram Kali Devi and Another
Allahabad High Court · (1989) 1 AWC 320
Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2)
High Courts05 Jan 1989Dismissed
Hakim Mohd. Akbar Ali Vs Mohd. Amin
Allahabad High Court · (1989) 2 AWC 778 : (1989) RD 496
Easements Act, 1882 — Section 60