High Courts04 Aug 1988Allowed
Hari Lal and Others Vs State of U.P.
Allahabad High Court · (1988) 12 ACR 724
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 324
COURT ARCHIVE
Allahabad High Court judgments, 1988
732 judgments · page 17 of 37
High Courts04 Aug 1988Dismissed
Gopal Vs The District Judge and Others
Allahabad High Court · (1988) 2 AWC 1285
Civil Procedure Code Amendment Act, 1976 — Section 97, 97(1)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 22 Rule 12, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 8Constitution of India, 1950 — Article 226
High Courts04 Aug 1988Dismissed
Hira Devi and Others Vs Harinath Chaurasiya and Others
Allahabad High Court · (1988) 2 AWC 1309
Civil Procedure Code, 1908 (CPC) — Section 36, 37, 38, 39, 40Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 16
High Courts04 Aug 1988Dismissed
Mohd. Sharif Mohd. Amir and Another Vs Union of India (UOI) and Others
Allahabad High Court · (1989) 19 ECC 90
High Courts04 Aug 1988Dismissed
Vasudeo Chaturvedi Vs The VII Additional District Judge and Others
Allahabad High Court · (1988) 2 AWC 1428
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 20(2), 20(4), 30(1)
High Courts03 Aug 1988Dismissed
Harsharan Verma Vs State of U.P. & Another
Allahabad High Court · (1988) 08 AHC CK 0047
Constitution of India, 1950 — Article 163, 164
High Courts03 Aug 1988
Zila Sahkari Bank Ltd. Vs State of U.P. and Others
Allahabad High Court · (1990) 1 LLJ 250
Constitution of India, 1950 — Article 226
High Courts03 Aug 1988Allowed
Vijai Bahadur Vs State of U.P. and Others
Allahabad High Court · (1988) 2 AWC 1289 : (1990) RD 222
Prevention of Corruption Act, 1947 — Section 6
High Courts02 Aug 1988Dismissed
Ganesh Ganj Consumers Cooperative Store Ltd. Vs State of U.P. and Others
Allahabad High Court · (1988) 12 ACR 617
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 100, 154, 156, 156(2), 2Essential Commodities Act, 1955 — Section 10A, 11, 3, 7
High Courts02 Aug 1988Dismissed
Hari Shanker Misra Vs Prescribed Authority and Others
Allahabad High Court · (1988) 2 AWC 1349
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 9Constitution of India, 1950 — Article 226, 235, 245, 311Transfer of Property Act, 1882 — Section 106
High Courts02 Aug 1988
Sheo Kumari and Others Vs Shee Raj Bahadur Singh and Others
Allahabad High Court · (1988) 2 ACC 613
Motor Vehicles Act, 1988 — Section 110D
High Courts02 Aug 1988Dismissed
Rajendra Kumar Vs 3rd Additional District Judge, Moradabad and Others
Allahabad High Court · AIR 1989 All 162 : (1988) 2 AWC 1344
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 97(1)
High Courts01 Aug 1988Dismissed
Shiv Kumar Sharma Vs District Inspector of Schools and Others
Allahabad High Court · (1988) 2 AWC 1191
Constitution of India, 1950 — Article 141, 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(2)
High Courts01 Aug 1988Disposed Of
Mangal and Others Vs State
Allahabad High Court · (1988) 12 ACR 768
Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts29 Jul 1988Dismissed
Hindustan Transport Co. Vs Inspecting Assistant Commissioner of Income Tax and Another
Allahabad High Court · (1991) 189 ITR 326 : (1992) 63 TAXMAN 246
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 64, 64(1), 64(2)Income Tax Act, 1961 — Section 116, 124, 124(5), 127
High Courts29 Jul 1988Dismissed
Braham Singh Vs IV Additional District Judge, Meerut and Others
Allahabad High Court · AIR 1988 All 301 : (1988) 2 AWC 1175
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts29 Jul 1988
Verma Industries Vs State of U.P. and Others
Allahabad High Court · (1989) 73 STC 22
Uttar Pradesh Sales Tax Act, 1948 — Section 4A
High Courts29 Jul 1988Allowed
Duggal Bricks Supply Company Vs Commissioner of Sales Tax
Allahabad High Court · (1989) 72 STC 343
Uttar Pradesh Sales Tax Act, 1948 — Section 9
High Courts28 Jul 1988Dismissed
Nirapat and Another Vs State of U.P.
Allahabad High Court · (1988) 2 AWC 1249
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2)General Clauses Act, 1897 — Section 10Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts28 Jul 1988Partly Allowed
Ahmad Ullah Siddiqui Vs Presiding Officer, Labour Court and Others
Allahabad High Court · (1989) 59 FLR 265 : (1990) 1 LLJ 109
Industrial Disputes Act, 1947 — Section 25FUttar Pradesh Industrial Disputes Act, 1947 — Section 2OO