COURT ARCHIVE

Allahabad High Court judgments, 1987

709 judgments · page 9 of 36

High Courts26 Oct 1987Dismissed

Mittan Lal Suresh Chandra and Others Vs Krishi Utpadan Mandi Samiti and Another

Allahabad High Court · (1988) 1 AWC 225

Constitution of India, 1950 — Article 213, 226, 265, 367(2)General Clauses Act, 1897 — Section 30, 6Uttar Pradesh Krishi Utpadan Mandi (Amendment) Ordinance, 1983 — Section 3

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High Courts26 Oct 1987Dismissed

Commissioner of Income Tax Vs Devi Dayal Aluminium Industries (Pvt.) Limited

Allahabad High Court · (1988) 72 CTR 7 : (1988) 171 ITR 683 : (1987) 35 TAXMAN 484

Income Tax Act, 1961 — Section 271(1)

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High Courts26 Oct 1987Partly Allowed

Habibulla Vs Deputy Director of Consolidation, Faizabad and others

Allahabad High Court · (1987) 10 AHC CK 0030

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19, 20, 48

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High Courts26 Oct 1987Dismissed

Yashwant Stone Works Vs State of Uttar Pradesh and Others

Allahabad High Court · AIR 1988 All 121

Forest (Conservation) Act, 1980 — Section 2Forest Act, 1927 — Section 20Mines and Minerals (Development and Regulation) Act, 1957 — Section 15

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High Courts21 Oct 1987Dismissed

Commissioner of Income Tax Vs Hind Grain Suppliers

Allahabad High Court · (1988) 171 ITR 681 : (1987) 35 TAXMAN 342

Income Tax Act, 1961 — Section 271(1)

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High Courts21 Oct 1987Allowed

Pashupati Dayal Vs State of U.P. & others

Allahabad High Court · (1987) 10 AHC CK 0031

Constitution of India, 1950 — Article 311, 311(2)

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High Courts21 Oct 1987Allowed

Balbir Singh Vs Salochana Devi

Allahabad High Court · (1987) 10 AHC CK 0027

Civil Procedure Code, 1908 (CPC) — Section 107Evidence Act, 1872 — Section 3Succession Act, 1925 — Section 63, 63(c)

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High Courts21 Oct 1987Allowed

Iftekhar Ahmad Vs State of U.P.

Allahabad High Court · (1987) 10 AHC CK 0022

Penal Code, 1860 (IPC) — Section 323, 325

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High Courts20 Oct 1987Dismissed

Durjan Singh Vs Union of India (UOI) and Others

Allahabad High Court · (1988) 1 AWC 439

Administrative Tribunals Act, 1985 — Section 14, 28, 3Constitution of India, 1950 — Article 136, 14, 16(1), 226, 227

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High Courts20 Oct 1987Allowed

Commissioner of Income Tax Vs Sir Shadilal Sugar and General Mills Ltd.

Allahabad High Court · (1987) 35 TAXMAN 489

Income Tax Act, 1961 — Section 256(2)

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High Courts20 Oct 1987Dismissed

Jafri Begum and Others Vs State of U.P. and Others

Allahabad High Court · (1988) 1 ACC 1 : (1988) ACJ 550

Motor Vehicles Act, 1988 — Section 110AMotor Vehicles Act, 1988 — Section 110AMotor Vehicles Act, 1988 — Section 110A

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High Courts20 Oct 1987

Commissioner of Income Tax Vs Dhampur Sugar Mills Ltd.

Allahabad High Court · (1988) 171 ITR 675

Income Tax Act, 1961 — Section 28, 29

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High Courts19 Oct 1987Allowed

Yashpal Vs State of U.P.

Allahabad High Court · (1988) 1 AWC 219

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts19 Oct 1987Dismissed

Rajendra Prakash Rastogi and Others Vs U.P. State Road Trans. Corpn. and Others

Allahabad High Court · (1988) ACJ 702

Motor Vehicles Act, 1988 — Section 110A

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High Courts19 Oct 1987Allowed

Haseeb Vs State of U.P.& Ors.

Allahabad High Court · (1987) 10 AHC CK 0026

National Security Act, 1980 — Section 3(2)

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High Courts19 Oct 1987

Dhrushri and Others Vs Suraj Narain Chaudhari and Others

Allahabad High Court · (1988) 1 ACC 239

Civil Procedure Code, 1908 (CPC) — Section 107(a)Civil Procedure Code, 1908 (CPC) — Section 107(a)Civil Procedure Code, 1908 (CPC) — Section 107(a)

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High Courts19 Oct 1987Dismissed

Dr. Smt. Keshav Devi Vs The Addl. District Magistrate (Civil Supplies) and Another

Allahabad High Court · (1988) 1 AWC 260

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 13, 15, 16, 16(1), 16(5)

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High Courts19 Oct 1987

Commissioner of Income Tax Vs Modipon Ltd.

Allahabad High Court · (1988) 171 ITR 658

Income Tax Act, 1961 — Section 256(2)

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High Courts19 Oct 1987Allowed

Commissioner of Income Tax Vs Dhampur Sugar Mills Ltd.

Allahabad High Court · (1987) 35 TAXMAN 348

Income Tax Act, 1961 — Section 256(2)

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High Courts19 Oct 1987

Commissioner of Wealth Tax Vs Umesh Chand

Allahabad High Court · (1988) 67 CTR 17 : (1988) 171 ITR 673

Wealth Tax Act, 1957 — Section 27(3), 7

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