Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(3), 12(4), 18, 21, 21(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 10(6)

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High Courts27 Feb 1987

Rajeshwari Singh Vs State of U.P.

Allahabad High Court · (1988) 12 ACR 392

Criminal Procedure Code, 1973 (CrPC) — Section 219, 313Evidence Act, 1872 — Section 61, 62, 65, 66, 74Penal Code, 1860 (IPC) — Section 109, 409

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High Courts25 Feb 1987Allowed

Barki Vs Swami Dayal

Allahabad High Court · (1987) 02 AHC CK 0044

Transfer of Property Act, 1882 — Section 10, 6(b)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 138, 172

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High Courts25 Feb 1987Allowed

Vinod Chandra Sharma Vs Smt. Rajesh Pathak

Allahabad High Court · AIR 1988 All 150 : (1987) 1 AWC 687&(1)p;736

Hindu Marriage Act, 1955 — Section 10, 11, 13, 23, 25

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High Courts25 Feb 1987

Commissioner of Wealth-tax Vs Chandra Prakash Agarwal

Allahabad High Court · (1987) 62 CTR 211 : (1987) 166 ITR 643 : (1987) 32 TAXMAN 35

Finance Act, 1973 — Section 2(7)Wealth Tax Act, 1957 — Section 5(1)

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High Courts25 Feb 1987Allowed

Ram Kishan Subhash Chand Vs Commissioner, Sales Tax

Allahabad High Court · (1987) 67 STC 251

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High Courts25 Feb 1987

Govind Ram Ratan Kumar Vs Commissioner, Sales Tax

Allahabad High Court · (1988) 68 STC 352

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High Courts25 Feb 1987

Bhan Chand and Others Vs State of U.P.

Allahabad High Court · (1987) 02 AHC CK 0014

Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 116, 397, 401

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High Courts25 Feb 1987

Smt. Lila Devi Vs Khema Nand

Allahabad High Court · (1987) 02 AHC CK 0001

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts24 Feb 1987Dismissed

Mani Ram Vs Sri Ram

Allahabad High Court · (1988) 1 AWC 241

Constitution of India, 1950 — Article 136

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High Courts24 Feb 1987Allowed

Anuplal Sohan Lal Vs Commissioner of Sales Tax

Allahabad High Court · (1988) 69 STC 254

Uttar Pradesh Sales Tax Act, 1948 — Section 21

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High Courts24 Feb 1987Dismissed

Smt. Sudha Rani Sharma Vs Mukesh and Others

Allahabad High Court · (1987) 1 AWC 601

Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts24 Feb 1987Dismissed

Lakkhoo (dead, substituted by his LR''s) & Others Vs Bhalloo

Allahabad High Court · (1987) 02 AHC CK 0042

Limitation Act, 1963 — Article 65

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High Courts24 Feb 1987

Jangi Lal Vs Dwarka Prasad and Another

Allahabad High Court · (1987) 1 AWC 660 : (1987) CriLJ 1803

Civil Procedure Code, 1908 (CPC) — Section 146Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 421, 431, 452Civil Procedure Code, 1908 (CPC) — Section 146

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