High Courts24 Mar 1987Dismissed

Sher Ali Vs Board of Revenue and Others

Allahabad High Court · (1987) 1 AWC 699 : (1987) RD 155

Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 1(1), 10, 12, 49, 52Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209
High Courts23 Mar 1987

Harish Saran Vs State of U.P.

Allahabad High Court · (1987) 11 ACR 434

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Prevention of Food Adulteration Act, 1954 — Section 16, 17, 20, 20A