High Courts31 Aug 1973
Murlidhar Agarwal Vs Dy. Director of Consolidation, U.P. Lucknow and others
Allahabad High Court · (1973) 43 AWR 542
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
COURT ARCHIVE
Allahabad High Court judgments, 1973
397 judgments · page 7 of 20
High Courts30 Aug 1973
Commissioner of Sales Tax Vs Niranjan Lal and Co.
Allahabad High Court · (1974) 34 STC 140
Limitation Act, 1963 — Section 5, 9
High Courts29 Aug 1973Allowed
Shanker Lal Shah Vs Municipal Board
Allahabad High Court · (1973) 43 AWR 563
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts29 Aug 1973Dismissed
Ganga Sugar Corporation Ltd. and Others Vs Sukhbir Singh and Another
Allahabad High Court · (1973) ACJ 449 : AIR 1974 All 113 : (1973) 43 AWR 457
Motor Vehicles Act, 1939 — Section 110B
High Courts27 Aug 1973
State Vs Bhullan
Allahabad High Court · (1973) 43 AWR 455
Criminal Procedure Code, 1898 (CrPC) — Section 161, 540
High Courts24 Aug 1973Allowed
Abdul Wahid Vs Tribhuwan Pati
Allahabad High Court · AIR 1974 All 304 : (1973) 43 AWR 576
Limitation Act, 1908 — Article 2
High Courts24 Aug 1973Disposed Of
Vaish College (Society) Shamli and Others Vs Sri Lakshmi Narain and Others
Allahabad High Court · AIR 1974 All 1(2)
Agra University Act, 1926 — Section 25C, 25C(1), 25C(2), 28(3), 29AAligarh Muslim University Act, 1920 — Section 31Aligarh Muslim University Regulations — Regulation 10, 3
High Courts24 Aug 1973
Champa Vs The State
Allahabad High Court · (1974) CriLJ 952
Criminal Procedure Code, 1898 (CrPC) — Section 8
High Courts23 Aug 1973Allowed
Salek Chand Vs Abdul Razaq
Allahabad High Court · AIR 1974 All 94 : (1973) 43 AWR 461
Limitation Act, 1908 — Article 67, 12, 20
High Courts23 Aug 1973Dismissed
Hashim Husain and Others Vs Ahmad Raza and Others
Allahabad High Court · AIR 1974 All 305
Uttar Pradesh Muslim Waqfs Act, 1960 — Section 48
High Courts22 Aug 1973Dismissed
S.C. Tyagi Vs N.C. Gupta and Another
Allahabad High Court · (1973) 43 AWR 584 : (1974) CriLJ 428
High Courts22 Aug 1973Dismissed
Ram Baboo Lal Vs Harish Chandra Burman and Others
Allahabad High Court · AIR 1974 All 433
Arbitration Act, 1940 — Section 34
High Courts22 Aug 1973
Khalil Ahmad Vs Union of India and others
Allahabad High Court · (1973) 08 AHC CK 0017
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 78B
High Courts20 Aug 1973Allowed
Ratan Singh Vs State
Allahabad High Court · (1973) 43 AWR 591
Penal Code, 1860 (IPC) — Section 396
High Courts20 Aug 1973
Commissioner of Sales Tax Vs Jindal Brothers
Allahabad High Court · (1973) 32 STC 612
High Courts17 Aug 1973Allowed
The Nagar Mahapalika Vs Gopal
Allahabad High Court · (1973) 43 AWR 538 : (1974) CriLJ 128
Prevention of Food Adulteration Act, 1954 — Section 11, 13, 16, 7Prevention of Food Adulteration Act, 1954 — Section 11, 13, 16, 7Prevention of Food Adulteration Act, 1954 — Section 11, 13, 16, 7
High Courts17 Aug 1973Allowed
Sant Bux Singh Vs Sales Tax Officer and Others
Allahabad High Court · (1974) 34 STC 289
Constitution of India, 1950 — Article 226
High Courts17 Aug 1973
Banaras Chemical Factory Vs Commissioner of Income Tax
Allahabad High Court · (1977) 108 ITR 96
Income Tax Act, 1961 — Section 271(1)
High Courts17 Aug 1973
Commissioner of Income Tax Vs Govind Narain
Allahabad High Court · (1975) 101 ITR 602
Income Tax Act, 1922 — Section 25A
High Courts17 Aug 1973
Commissioner of Wealth Tax Vs Chander Sen Commissioner of Income Tax Vs Khushi Ram Rangi Lal
Allahabad High Court · (1974) 96 ITR 634
Hindu Succession Act, 1956 — Section 8