High Courts13 Dec 1972Dismissed

Khairullah Vs Badri

Allahabad High Court · AIR 1973 All 340 : (1973) 43 AWR 248

Civil Procedure Code, 1908 (CPC) — Section 21, 9Provincial Small Cause Courts Act, 1887 — Section 15
High Courts12 Dec 1972Dismissed

State Vs Rakha

Allahabad High Court · (1978) ACR 99

Criminal Procedure Code, 1973 (CrPC) — Section 173, 251Penal Code, 1860 (IPC) — Section 182
High Courts07 Dec 1972Allowed

Chiranji Lal Vs The Collector and others

Allahabad High Court · (1973) 43 AWR 124

Town Area Act, 1914 — Section 21Uttar Pradesh Municipalities Act, 1916 — Section 173AUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 280