COURT ARCHIVE

Allahabad High Court judgments, 1971

418 judgments · page 5 of 21

High Courts02 Nov 1971Dismissed

Nand Lal Lurkoo Vs State of U.P. and Others

Allahabad High Court · AIR 1972 All 312 : (1971) 41 AWR 834

Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(2), 7F

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High Courts02 Nov 1971Dismissed

Krishna Singh Vs Mathura Ahir and Others

Allahabad High Court · AIR 1972 All 273 : (1971) 41 AWR 398

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 41 Rule 1, Order 41 Rule 27, 100, 101

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High Courts02 Nov 1971

Dhingra Mechanical Works Vs Commissioner of Sales Tax

Allahabad High Court · (1972) 29 STC 238

Constitution of India, 1950 — Article 31Penal Code, 1860 (IPC) — Section 95

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High Courts01 Nov 1971Dismissed

Brij Lal Vs The State

Allahabad High Court · (1971) 41 AWR 844 : (1972) CriLJ 554

Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176

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High Courts01 Nov 1971Dismissed

Shamsher Ali Vs Smt. Mohini Jagtiani

Allahabad High Court · (1972) 42 AWR 614

Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3

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High Courts01 Nov 1971Allowed

Municipal Board Vs Om Prakash Kabari

Allahabad High Court · (1971) 41 AWR 877 : (1972) CriLJ 1219

Uttar Pradesh Municipalities Act, 1916 — Section 185

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High Courts29 Oct 1971Disposed Of

Controller of Estate Duty Vs T.N. Kochhar

Allahabad High Court · (1973) 89 ITR 216

Estate Duty Act, 1953 — Section 10, 6

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High Courts28 Oct 1971Dismissed

Commissioner of Income Tax Vs Daya Chand Jain Vaidya

Allahabad High Court · (1975) 98 ITR 280

Income Tax Act, 1922 — Section 66(2)

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High Courts27 Oct 1971Allowed

Sk. Zahiruddin Vs State of U.P. and Others

Allahabad High Court · AIR 1972 All 389 : (1972) 42 AWR 64

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7, 7F

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High Courts27 Oct 1971Allowed

Raja Ram Vs Mata Prasad and Another

Allahabad High Court · AIR 1972 All 167 : (1971) 41 AWR 785 : (1973) 43 CompCas 53

Insurance Act, 1938 — Section 39

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High Courts27 Oct 1971

Ganga Sahai Vs The State

Allahabad High Court · (1972) 42 AWR 794 : (1973) CriLJ 14

Arms Act, 1959 — Section 19, 25

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High Courts26 Oct 1971Allowed

State of U.P. Vs Mohammad Amin

Allahabad High Court · (1971) 41 AWR 875 : (1972) CriLJ 556

Citizenship Act, 1955 — Section 9Constitution of India, 1950 — Article 20Foreigners Act, 1946 — Section 14, 3

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High Courts26 Oct 1971Dismissed

Zilla Parishad Vs Ami Chand

Allahabad High Court · (1972) CriLJ 530

Constitution of India, 1950 — Article 110, 199Evidence Act, 1872 — Section 106

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High Courts26 Oct 1971Allowed

Ajit Kumar Singh and Others Vs The Regional Transport Authority, Kanpur and Others

Allahabad High Court · AIR 1972 All 169 : (1971) 41 AWR 794

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47(3), 57(3)

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High Courts15 Oct 1971Disposed Of

Commissioner of Income Tax Vs Net Ram Ram Swarup

Allahabad High Court · (1973) 88 ITR 213

Income Tax Act, 1922 — Section 28(1)

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High Courts15 Oct 1971Allowed

Smt. Lakshmi Devi Vs Onkarilal

Allahabad High Court · AIR 1972 All 175 : (1971) 41 AWR 826

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(3)

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High Courts13 Oct 1971Dismissed

Ram Swarup and Another Vs State

Allahabad High Court · (1972) 42 AWR 72

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 40, 96, 97

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High Courts13 Oct 1971Allowed

Shanti Misra and Others Vs New India Assurance Co. Ltd. and Others

Allahabad High Court · (1972) ACJ 279

Administration of Evacuee Property Act, 1950 — Section 48Banking Companies Act, 1949 — Section 45Civil Procedure Code, 1908 (CPC) — Section 9

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High Courts13 Oct 1971Dismissed

State of U.P. Vs Ganga Ram and Others

Allahabad High Court · (1971) 41 AWR 868 : (1972) CriLJ 1221

Criminal Procedure Code, 1898 (CrPC) — Section 245, 249, 417Public Gambling Act, 1867 — Section 13

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High Courts11 Oct 1971Dismissed

Parbati Devi Vs State of U.P. and Ram Narain

Allahabad High Court · (1972) CriLJ 1644

Penal Code, 1860 (IPC) — Section 427Penal Code, 1860 (IPC) — Section 427Penal Code, 1860 (IPC) — Section 427

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