COURT ARCHIVE

Allahabad High Court judgments, 1967

365 judgments · page 3 of 19

High Courts24 Nov 1967Partly Allowed

Chandra Mohan Vs State of U.P. and Others

Allahabad High Court · AIR 1969 All 230

Constitution (Twentieth Amendment) Act, 1966 — Article 141, 142, 142(1), 144Constitution of India, 1950 — Article 233, 233(1), 233A, 309

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High Courts24 Nov 1967Allowed

Bhoop Singh and Another Vs State

Allahabad High Court · (1969) CriLJ 1156

Penal Code, 1860 (IPC) — Section 379, 392, 427

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High Courts24 Nov 1967

Tek Chand Gupta Vs R.K. Karanjia and Others

Allahabad High Court · (1968) 38 AWR 200 : (1969) CriLJ 536

Penal Code, 1860 (IPC) — Section 499, 500

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High Courts24 Nov 1967

KUNWAR MADAN MOHAN SINGH Vs CONTROLLER OF ESTATE DUTY, U. P.

Allahabad High Court · (1968) 70 ITR 418

Estate Duty Act, 1953 — Section 53, 63, 64Limitation Act, 1963 — Section 5

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High Courts23 Nov 1967Allowed

Bengal Hemp Supply Co. and Another Vs Radha Kishan Sheo Datt Rai

Allahabad High Court · AIR 1969 All 129

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1

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High Courts22 Nov 1967Allowed

Naubat Singh alias Nettam Singh Vs State

Allahabad High Court · (1968) 38 AWR 304

Prevention of Food Adulteration Act, 1954 — Section 13(5), 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 20

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High Courts22 Nov 1967Allowed

Gajodhar and others Vs State of U.P. and others

Allahabad High Court · (1968) 38 AWR 286

Criminal Procedure Code, 1898 (CrPC) — Section 113(1)

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High Courts21 Nov 1967Dismissed

Vidya Datta Dyundi and Another Vs Jagmandar Das and Others

Allahabad High Court · AIR 1969 All 31

Limitation Act, 1908 — Article 148, 28Limitation Act, 1963 — Article 117Transfer of Property Act, 1882 — Section 60

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High Courts21 Nov 1967Allowed

Tek Chand Vs DY. Director of Consolidation U.P. Lucknow Camp At Kanpur and others

Allahabad High Court · (1968) 38 AWR 98

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 156(a), 165, 189(aa)

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High Courts21 Nov 1967Allowed

Yunus Vs State

Allahabad High Court · (1967) 37 AWR 853

Criminal Procedure Code, 1898 (CrPC) — Section 107, 112

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High Courts20 Nov 1967Allowed

Ziaullah and Another Vs State

Allahabad High Court · (1968) 38 AWR 187

Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(c), 191

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High Courts20 Nov 1967Dismissed

Mrs. Florence Misra and Others Vs Daulat Ram and Others

Allahabad High Court · AIR 1968 All 316 : (1968) 38 AWR 32

Limitation Act, 1908 — Section 19

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High Courts17 Nov 1967Dismissed

Zaheer and others Vs State

Allahabad High Court · (1968) 38 AWR 442

Criminal Procedure Code, 1898 (CrPC) — Section 522

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High Courts16 Nov 1967Allowed

Sheo Nath Singh Vs State

Allahabad High Court · (1968) 38 AWR 240

Prevention of Food Adulteration Act, 1954 — Section 7

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High Courts15 Nov 1967Dismissed

Nazim Husain and others Vs The Board of Revenue, U.P., Allahabad and others

Allahabad High Court · (1968) 38 AWR 473

Uttar Pradesh Land Revenue Act, 1901 — Section 8Uttar Pradesh Revenue Court Manual — Rule 190

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High Courts15 Nov 1967Dismissed

Shyama Charan Vs Commissioner, Rohelkhand Division, Bareilly and Others

Allahabad High Court · AIR 1969 All 11 : (1969) 2 LLJ 603

Constitution of India, 1950 — Article 311

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High Courts15 Nov 1967Allowed

Shiva Narayan and others Vs The Assistant Director of Consolidation, U.P. Meerut and others

Allahabad High Court · (1968) 38 AWR 50

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 134, 137

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High Courts15 Nov 1967

Darbari Lal and others Vs Chokhey Lal and others

Allahabad High Court · (1968) 38 AWR 53

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 5(2)(a)

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High Courts13 Nov 1967Allowed

Kalawati Vs Consolidation Officer and others

Allahabad High Court · (1968) 38 AWR 139

Uttar Pradesh Tenancy Act, 1939 — Section 33Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154

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High Courts13 Nov 1967Disposed Of

Mohammad Siddiq and Others Vs The State of U.P. and Another

Allahabad High Court · AIR 1968 All 396

Forest Act, 1927 — Section 15, 17, 18, 18(4), 22

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