High Courts14 Oct 1966Dismissed
Smt. Hemlata Agarwal Vs The Commissioner of Income Tax
Allahabad High Court · AIR 1968 All 1 : (1967) 64 ITR 428
Income Tax Act, 1922 — Section 33(4), 34(1)
COURT ARCHIVE
Allahabad High Court judgments, 1966
343 judgments · page 5 of 18
High Courts14 Oct 1966Allowed
Hargyan and Another Vs Banwari Lal and Another
Allahabad High Court · AIR 1968 All 275
Evidence Act, 1872 — Section 91
High Courts14 Oct 1966Allowed
Jodha Vs Ajodhya Prasad
Allahabad High Court · (1967) 37 AWR 214
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)(a)
High Courts14 Oct 1966Dismissed
Union of India (UOI) Vs Rup Kishore and Another
Allahabad High Court · AIR 1967 All 504 : (1967) 37 AWR 67
Arbitration Act, 1940 — Section 31, 31(4), 41Civil Procedure Code, 1908 (CPC) — Section 24
High Courts13 Oct 1966Dismissed
Seva Singh Vs S. Sohan Singh and Others
Allahabad High Court · (1967) 37 AWR 277
Motor Vehicles Act, 1988 — Section 64A
High Courts13 Oct 1966Allowed
Chhote Lal Vs State
Allahabad High Court · AIR 1968 All 37 : (1968) CriLJ 15
Criminal Procedure Code, 1898 (CrPC) — Section 154Evidence Act, 1872 — Section 25, 27Penal Code, 1860 (IPC) — Section 302
High Courts13 Oct 1966Dismissed
Autar Singh Vs Bhawan Singh and Another
Allahabad High Court · (1967) 37 AWR 254
United Provinces Regulation of Agricultural Credit Act, 1940 — Section 2(8), 22, 24
High Courts12 Oct 1966Dismissed
DHARAM CHAND KEDAR NATH Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · AIR 1967 All 590 : (1967) 65 ITR 168
Income Tax Act, 1922 — Section 66(2)
High Courts12 Oct 1966Disposed Of
Badri Prasad Gupta Vs Kripa Shanker Tewari
Allahabad High Court · AIR 1967 All 468 : (1967) CriLJ 1255
Criminal Procedure Code, 1898 (CrPC) — Section 190, 198B, 417(3)
High Courts12 Oct 1966
Bhikharipur Co-operative Society Ltd. Vs The Assistant Registrar, Co-operative Societies Ltd.
Allahabad High Court · (1967) CriLJ 1225
High Courts12 Oct 1966Dismissed
Ram Samujh and Others Vs State
Allahabad High Court · (1967) 37 AWR 151
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 188, 454
High Courts11 Oct 1966Disposed Of
J. K. WOOLLEN MANUFACTURERS PRIVATE LTD. Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1967) 65 ITR 237
Income Tax Act, 1922 — Section 66(2)
High Courts10 Oct 1966Dismissed
Dukh Chor and Another Vs Smt. Ram Ratti and Others
Allahabad High Court · (1967) 37 AWR 610
Civil Procedure Code, 1908 (CPC) — Section 9Civil Procedure Code, 1908 (CPC) — Section 9Civil Procedure Code, 1908 (CPC) — Section 9
High Courts10 Oct 1966Allowed
Swami Nath Singh and Others Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1967 All 472
Constitution of India, 1950 — Article 226Forest Act, 1927 — Section 17, 18(4)Uttar Pradesh Land Revenue Act, 1901 — Section 14A, 14A(3)
High Courts10 Oct 1966
HAZARI LAL ROOP CHAND Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1967) 65 ITR 488
Income Tax Act, 1922 — Section 66(2)
High Courts10 Oct 1966
H.H. MAHARAJA VIBHUTI NARAIN SINGH Vs STATE OF UTTAR PRADESH.
Allahabad High Court · (1967) 65 ITR 364
Uttar Pradesh Agricultural Income Tax Act, 1948 — Section 5, 6
High Courts08 Oct 1966Dismissed
Syed Ashfaq Hasan and Others Vs Waqf Alal Nafs and Alalaulad and Alal Ayal through Mst. Zahida Khatoon and Others
Allahabad High Court · (1967) 37 AWR 337
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts08 Oct 1966Allowed
Smt. Brahmani Devi and Another Vs State of Uttar Pradesh
Allahabad High Court · (1967) 37 AWR 311
Criminal Procedure Code, 1898 (CrPC) — Section 88(1)
High Courts07 Oct 1966Disposed Off
Sri Ram Sahney Vs Commissioner of Sales Tax
Allahabad High Court · (1967) 20 STC 269
Income Tax Act, 1961 — Section 34
High Courts06 Oct 1966Disposed Of
ONKAR NATH Vs COMMISSIONER OF Income Tax, LUCKNOW.
Allahabad High Court · (1967) 64 ITR 347
Income Tax Act, 1922 — Section 66(1)