High Courts26 Apr 1965Dismissed

State Vs Prem Prakash Jauhar

Allahabad High Court · AIR 1966 All 504 : (1965) 35 AWR 823 : (1966) CriLJ 1110

Prevention of Food Adulteration Act, 1954 — Section 12, 16, 20, 7
High Courts26 Apr 1965Dismissed

Puttu Singh and Others Vs Kirat Singh and Others

Allahabad High Court · (1965) 35 AWR 750

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209, 212BUttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts20 Apr 1965Dismissed

Tej Krishna Rastogi Vs State

Allahabad High Court · (1965) 35 AWR 641

Drugs and Cosmetics Act, 1940 — Section 21(1), 32(1)Drugs and Cosmetics Act, 1940 — Section 21(1), 32(1)Drugs and Cosmetics Act, 1940 — Section 21(1), 32(1)
High Courts14 Apr 1965Dismissed

Panna Lal Vs R.R. Sinha

Allahabad High Court · AIR 1967 All 394 : (1967) CriLJ 980

Contempt of Courts Act, 1971 — Section 3Criminal Procedure Code, 1898 (CrPC) — Section 496, 561A, 92Penal Code, 1860 (IPC) — Section 500