High Courts01 Aug 1952Disposed Off
Mrs. Josephine Clare Williams Vs Cecil Walter Williams and E.A. Lyons
Allahabad High Court · AIR 1952 All 899
Divorce Act, 1869 — Section 17Divorce Act, 1869 — Section 17Divorce Act, 1869 — Section 17
COURT ARCHIVE
Allahabad High Court judgments, 1952
336 judgments · page 9 of 17
High Courts01 Aug 1952Dismissed
Ganga Prasad Vs The State
Allahabad High Court · AIR 1953 All 334 : (1952) 22 AWR 472
Uttar Pradesh Panchayat Raj Act, 1947 — Section 52, 56
High Courts01 Aug 1952Disposed Of
Sanwal Das and Others Vs Dargah Sayed Shah Bazid Handi Mauquf and Others
Allahabad High Court · AIR 1953 All 61 : (1952) 22 AWR 428
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Uttar Pradesh Encumbered Estates Act, 1934 — Section 45, 47Uttar Pradesh Encumbered Estates Rules — Rule 6
High Courts01 Aug 1952Dismissed
Shiam Manohar and Others Vs The State
Allahabad High Court · AIR 1953 All 443 : (1953) 23 AWR 335
Criminal Procedure Code, 1898 (CrPC) — Section 173, 342Essential Supplies (Temporary Powers) Act, 1946 — Section 11, 7Uttar Pradesh Food Grains (Movement) Control Order, 1949 — Section 3
High Courts30 Jul 1952Allowed
Durga Prasad Vs State of Uttar Pradesh and Another
Allahabad High Court · AIR 1952 All 959 : (1952) 22 AWR 424
Constitution of India, 1950 — Article 226Defence of India Rules, 1939 — Rule 75AGeneral Clauses Act, 1897 — Section 21
High Courts30 Jul 1952Allowed
Radha Krishna Vs Krishna and others
Allahabad High Court · (1952) 07 AHC CK 0009
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10Limitation Act, 1908 — Article 182, 183, 182
High Courts30 Jul 1952Allowed
The Union of India (UOI) Vs S.M. King and Another
Allahabad High Court · AIR 1953 All 1 : (1952) 22 AWR 443
Provident Funds Act, 1925 — Section 2, 3(1)
High Courts30 Jul 1952Allowed
Mahadeo and Others Vs Satya Narain
Allahabad High Court · AIR 1953 All 36 : (1953) 23 AWR 167
Criminal Procedure Code, 1898 (CrPC) — Section 209, 253Penal Code, 1860 (IPC) — Section 395
High Courts29 Jul 1952Dismissed
State Vs Banarsidas and Others
Allahabad High Court · AIR 1953 All 58 : (1952) 22 AWR 456
Criminal Procedure Code, 1898 (CrPC) — Section 350, 350(1), 439
High Courts25 Jul 1952Allowed
Mutsaddi Lal Vs Government-General in Council
Allahabad High Court · AIR 1952 All 897 : (1952) 22 AWR 385
Limitation Act, 1908 — Article 31Railways Act, 1890 — Section 77
High Courts25 Jul 1952Allowed
Sital Prasad Vs The State
Allahabad High Court · AIR 1953 All 101
Criminal Procedure Code, 1898 (CrPC) — Section 439Evidence Act, 1872 — Section 18Penal Code, 1860 (IPC) — Section 40
High Courts23 Jul 1952Disposed Of
Kedar Nath Vs Mool Chand
Allahabad High Court · AIR 1953 All 62 : (1952) 22 AWR 421
Criminal Procedure Code, 1898 (CrPC) — Section 10(2)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 2, 3
High Courts21 Jul 1952Dismissed
Dulla Vs The State and Others
Allahabad High Court · AIR 1953 All 341 : (1952) 22 AWR 430
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts18 Jul 1952Dismissed
Chhotey Lal Vs District Magistrate and Others
Allahabad High Court · AIR 1952 All 913 : (1952) 22 AWR 506
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 17, 7(1), 7A, 7A(1)Uttar Pradesh (Temporary) Control of Rent and Eviction Rules, 1949 — Rule 6Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 17, 7(1), 7A, 7A(1)
High Courts16 Jul 1952Dismissed
Shamsher Bahadur Singh and Others Vs Lal Batuk Bahadur Singh and Others
Allahabad High Court · AIR 1953 All 147 : (1952) 22 AWR 458
Limitation Act, 1908 — Article 144Transfer of Property Act, 1882 — Section 67, 73
High Courts15 Jul 1952Dismissed
Kishan Diyal Vs The State
Allahabad High Court · (1953) CriLJ 162
Evidence Act, 1872 — Section 73Penal Code, 1860 (IPC) — Section 409, 477A
High Courts15 Jul 1952Dismissed
Shukrulla Vs State
Allahabad High Court · AIR 1952 All 962 : (1952) 22 AWR 375
Administration of Evacuee Property Act, 1950 — Section 2, 30, 7Evidence Act, 1872 — Section 133
High Courts14 Jul 1952Allowed
Anwarul Hasan Vs The State
Allahabad High Court · AIR 1953 All 142 : (1952) 22 AWR 452
Criminal Procedure Code, 1898 (CrPC) — Section 297, 423Evidence Act, 1872 — Section 24
High Courts03 Jul 1952Dismissed
Ram Khelawan Vs State
Allahabad High Court · AIR 1952 All 958
Criminal Procedure Code, 1898 (CrPC) — Section 488Hindu Married Womens Right to Separate Residence and Maintenance Act, 1946 — Section 2Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts26 Jun 1952
Hindustan Biologicals Ltd. Vs Jagat Narain
Allahabad High Court · AIR 1953 All 715 : (1953) 23 AWR 327 : (1953) 23 CompCas 58
Companies Act, 1913 — Section 278, 282A, 3Criminal Procedure Code, 1898 (CrPC) — Section 29, 5Companies Act, 1913 — Section 278, 282A, 3