High Courts28 Feb 1952Allowed
Sapattar Singh Vs State
Allahabad High Court · AIR 1953 All 136
Evidence Act, 1872 — Section 114
COURT ARCHIVE
Allahabad High Court judgments, 1952
336 judgments · page 14 of 17
High Courts28 Feb 1952Allowed
Masih Uddin Vs The State and Others
Allahabad High Court · AIR 1953 All 383
Criminal Procedure Code, 1898 (CrPC) — Section 145, 439
High Courts28 Feb 1952Dismissed
Sukhanandan Vs Shanker and Others
Allahabad High Court · AIR 1952 All 917
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12Uttar Pradesh Debt Redemption Act, 1940 — Section 2(17), 27Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12
High Courts28 Feb 1952Dismissed
Shitab Singh and Others Vs Suraj Bali and Another
Allahabad High Court · AIR 1952 All 750
Constitution of India, 1950 — Article 227Uttar Pradesh Land Utilization Act, 1947 — Section 3, 6
High Courts27 Feb 1952
Prem Chand Vs State
Allahabad High Court · AIR 1953 All 381
Criminal Procedure Code, 1898 (CrPC) — Section 32Penal Code, 1860 (IPC) — Section 415, 420
High Courts27 Feb 1952
Budh Prakash Jai Prakash and Another Vs The Sales Tax Officer and Others
Allahabad High Court · AIR 1952 All 764
Constitution of India, 1950 — Article 226Sales of Goods Act, 1930 — Section 4Uttar Pradesh Sales Tax Act, 1948 — Section 10, 11, 2, 8, 9
High Courts26 Feb 1952Dismissed
Kanhaiya Lal and Another Vs Firm Ramdayal Bhagwan Das
Allahabad High Court · AIR 1952 All 923 : (1952) 22 AWR 283
Civil Procedure Code, 1908 (CPC) — Section 9Civil Procedure Code, 1908 (CPC) — Section 9Civil Procedure Code, 1908 (CPC) — Section 9
High Courts26 Feb 1952Dismissed
Munshi Lal Vs Balmukund Singh
Allahabad High Court · AIR 1953 All 231 : (1952) 22 AWR 203
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 14, 3
High Courts26 Feb 1952Allowed
Jai Ram and Another Vs State
Allahabad High Court · AIR 1953 All 137 : (1952) 22 AWR 620
Criminal Procedure Code, 1898 (CrPC) — Section 350A
High Courts22 Feb 1952Dismissed
Daud Beg and Others Vs Mst. Mahmudi Begam and Others
Allahabad High Court · AIR 1952 All 881
Civil Procedure Code, 1908 (CPC) — Section 47Civil Procedure Code, 1908 (CPC) — Section 47Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Feb 1952Dismissed
Dibia Vs State
Allahabad High Court · AIR 1953 All 373 : (1952) 22 AWR 544
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 300
High Courts22 Feb 1952Dismissed
Sechan Vs Ram Chandra Bahadur
Allahabad High Court · AIR 1952 All 934 : (1952) 22 AWR 271
Civil Procedure Code, 1908 (CPC) — Section 100, 101Uttar Pradesh Tenancy Act, 1939 — Section 191, 192, 195Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts21 Feb 1952Dismissed
Zabar Singh Vs Baldeo Prasad and Others
Allahabad High Court · AIR 1952 All 922 : (1952) 22 AWR 201
Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh Tenancy Act, 1939 — Section 60Civil Procedure Code, 1908 (CPC) — Section 9
High Courts20 Feb 1952Allowed
Gauri Shankar and Another Vs State
Allahabad High Court · AIR 1952 All 927 : (1952) 22 AWR 219
Criminal Procedure Code, 1898 (CrPC) — Section 110, 117, 118, 439Criminal Procedure Code, 1898 (CrPC) — Section 110, 117, 118, 439Criminal Procedure Code, 1898 (CrPC) — Section 110, 117, 118, 439
High Courts20 Feb 1952Dismissed
Behari and another Vs Kunjar Lal
Allahabad High Court · (1952) 02 AHC CK 0027
Transfer of Property Act, 1882 — Section 108BUttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7E, 7E(1), 7E(3), 7E(4), 7E(5)
High Courts20 Feb 1952Allowed
Ramnath Vs State
Allahabad High Court · AIR 1953 All 59 : (1952) 22 AWR 198
Criminal Procedure Code, 1898 (CrPC) — Section 480, 481, 481(2)Penal Code, 1860 (IPC) — Section 228
High Courts19 Feb 1952Allowed
Nageshwar Upadhya and Others Vs Chandra Charuman Tewari and Others
Allahabad High Court · AIR 1952 All 698 : (1952) 22 AWR 367
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3North Western Provinces Rent Act, 1881 — Section 7North Western Provinces Tenancy Act, 1901 — Section 10
High Courts19 Feb 1952
Mata Prasad Vs Ram Adhar Pandey and Another
Allahabad High Court · AIR 1952 All 535 : (1952) 22 AWR 188
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 115
High Courts18 Feb 1952Dismissed
Ali Ahmad Vs Deputy Custodian of Evacuee Property and Another
Allahabad High Court · AIR 1952 All 813
Administration of Evacuee Property Act, 1950 — Section 10, 11(2)Constitution of India, 1950 — Article 226
High Courts18 Feb 1952Dismissed
Nageshwar Singh and Others Vs State and Others
Allahabad High Court · AIR 1953 All 471 : (1952) 22 AWR 595
Criminal Procedure Code, 1898 (CrPC) — Section 145, 537