High Courts05 Apr 1902Allowed
Gobind Ram Vs Cheda Lal and Another
Allahabad High Court · (1908) ILR (All) 455
COURT ARCHIVE
Allahabad High Court judgments, 1902
69 judgments · page 3 of 4
High Courts04 Apr 1902Disposed Of
Har Kishan Das and Others Vs Bhura Mal and Others
Allahabad High Court · (1902) ILR (All) 383
High Courts02 Apr 1902Disposed Of
Mazhar Ali Khan Vs Sajjad Husain Khan
Allahabad High Court · (1902) ILR (All) 358
High Courts02 Apr 1902Dismissed
W.C. Kenney Vs Nandan Prasad
Allahabad High Court · (1902) ILR (All) 356
High Courts18 Mar 1902Disposed Of
Jamna Kunwar Vs Nasib Ali and Others
Allahabad High Court · (1902) ILR (All) 312
High Courts14 Mar 1902Allowed
IN Re: Reference Under Section 57 of Act No. II of 1899
Allahabad High Court · (1902) ILR (All) 374
High Courts14 Mar 1902Allowed
In Re: Reference under Section 57 of Act No. II of 1899
Allahabad High Court · (1902) ILR (All) 372
High Courts11 Mar 1902Allowed
Prahlad Das Vs Amir Begam and Others
Allahabad High Court · (1902) ILR (All) 304
High Courts27 Feb 1902Dismissed
Emperor Vs Kadhu Singh and Others
Allahabad High Court · (1902) ILR (All) 298
High Courts24 Feb 1902Dismissed
Chabeli Ram Vs Tej Singh and Others
Allahabad High Court · (1902) ILR (All) 342
High Courts18 Feb 1902Dismissed
Iqbal Husen and Others Vs Nand Kishore and Others
Allahabad High Court · (1902) ILR (All) 294
High Courts17 Feb 1902Disposed Of
Collector of Jaunpur Vs Bithal Das and Another
Allahabad High Court · (1902) ILR (All) 291