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Allahabad High Court judgments, 1900

57 judgments · page 2 of 3

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High Courts07 Jun 1900

Moti Ram and Another Vs Kundan Lal and Others

Allahabad High Court · (1900) 06 AHC CK 0003

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High Courts01 Jun 1900Allowed

Jafri Begam Vs Saira Bibi

Allahabad High Court · (1900) 06 AHC CK 0010

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High Courts26 May 1900Dismissed

Sher Singh and Another Vs Diwan Singh and Others

Allahabad High Court · (1900) 05 AHC CK 0010

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High Courts25 May 1900Dismissed

Himanchal Singh Vs Jhamman Lal

Allahabad High Court · (1900) 05 AHC CK 0006

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High Courts25 May 1900Allowed

Nanku Ram Vs The Indian Midland Railway Company

Allahabad High Court · (1900) 05 AHC CK 0003

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High Courts21 May 1900Dismissed

Thakur Ram Vs Katwaru Ram

Allahabad High Court · (1900) 05 AHC CK 0004

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High Courts19 May 1900Dismissed

Debi Sahai Vs Sheo Shanker Lal and Another

Allahabad High Court · (1900) 05 AHC CK 0001

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High Courts18 May 1900Allowed

Damodar Das Vs Muhammad Husain

Allahabad High Court · (1900) 05 AHC CK 0009

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High Courts14 May 1900Disposed Of

Najm-un-nissa Vs Ajaib Ali Khan

Allahabad High Court · (1900) 05 AHC CK 0011

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High Courts14 May 1900Allowed

Queen-Empress Vs Narain Singh

Allahabad High Court · (1900) 05 AHC CK 0007

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High Courts05 May 1900Dismissed

Bansidhar and Others Vs Ganeshi and Another

Allahabad High Court · (1900) 05 AHC CK 0008

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High Courts03 May 1900Dismissed

Malik Muhammad Karim and Others Vs Ganga Pande and Others

Allahabad High Court · (1900) 05 AHC CK 0005

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High Courts02 May 1900Dismissed

Manmothonath Bose Mullick Vs Basanto Kumar Bose Mullick

Allahabad High Court · (1900) 05 AHC CK 0002

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High Courts30 Apr 1900Dismissed

Shiam Karan and Another Vs Raghunandan Prasad and Another

Allahabad High Court · (1900) 04 AHC CK 0003

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High Courts28 Apr 1900

Ashiq Husain Vs Muhammad Jan and Others

Allahabad High Court · (1900) 04 AHC CK 0001

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High Courts27 Apr 1900Dismissed

Ram Kunwar Vs Ram Dai

Allahabad High Court · (1900) 04 AHC CK 0008

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High Courts20 Apr 1900Allowed

Queen-Empress Vs Samuel Luke

Allahabad High Court · (1900) 04 AHC CK 0002

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High Courts17 Apr 1900Allowed

Sheo Sampat Pande and Another Vs Bandhu Prasad Misr and Others

Allahabad High Court · (1900) 04 AHC CK 0007

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High Courts05 Apr 1900Disposed Of

Muhammad Askari Vs Radhe Ram Singh and Others

Allahabad High Court · (1900) 04 AHC CK 0004

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High Courts03 Apr 1900Allowed

Bisheshur Dial and Another Vs Ram Sarup

Allahabad High Court · (1900) 04 AHC CK 0006

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