High Courts06 Mar 1895Dismissed
Seth Shapurji Nana Bhai Vs Shankar Dat Dube
Allahabad High Court · (1895) ILR (All) 431
COURT ARCHIVE
Allahabad High Court judgments, 1895
114 judgments · page 5 of 6
High Courts06 Mar 1895Dismissed
Manohar Singh Vs Sumirta Kuar
Allahabad High Court · (1895) ILR (All) 428
High Courts27 Feb 1895Allowed
The Himalaya Bank, "Limited, " in liquidation, though the Official Liquidation Vs Ghulam Muhammad
Allahabad High Court · (1895) ILR (All) 292
High Courts25 Feb 1895Dismissed
The Maharaja of Bhartpur and Others Vs Bhagwan Das
Allahabad High Court · (1895) ILR (All) 286
High Courts25 Feb 1895Dismissed
Muhammad Asad Ali Vs Barkat-Un-Nissa
Allahabad High Court · (1895) ILR (All) 288
High Courts20 Feb 1895Dismissed
Kanhai Lal Vs Madan Mohan Lal and Another
Allahabad High Court · (1895) ILR (All) 284
High Courts19 Feb 1895Dismissed
Thakuri Vs Kundan and Another
Allahabad High Court · (1895) ILR (All) 280
High Courts19 Feb 1895Disposed Of
Durga Singh Vs Naurang Singh
Allahabad High Court · (1895) ILR (All) 282
High Courts13 Feb 1895Dismissed
Todar Mal Vs Said Muhammad and Others
Allahabad High Court · (1895) ILR (All) 277
High Courts12 Feb 1895Dismissed
Bithal Das Vs Shankar Das Dube
Allahabad High Court · (1895) ILR (All) 265
High Courts12 Feb 1895Dismissed
Ram Udit Pande and Another Vs Ambika Dat
Allahabad High Court · (1895) ILR (All) 274
High Courts11 Feb 1895Dismissed
Hamida Bibi Vs Ali Husen Khan
Allahabad High Court · (1895) ILR (All) 172
High Courts11 Feb 1895Disposed Of
Raghu Nath Vs Shib Charan Lal
Allahabad High Court · (1895) ILR (All) 174
High Courts11 Feb 1895Disposed Of
The Himalaya Bank, Limited, in Liquidation Vs F.W. Quarry and Another
Allahabad High Court · (1895) ILR (All) 252
High Courts06 Feb 1895Allowed
Reference under Section 28 of Act No. VII of 1870
Allahabad High Court · (1895) ILR (All) 238
High Courts05 Feb 1895Dismissed
Gulab Singh Vs Natthu Singh
Allahabad High Court · (1895) ILR (All) 167
High Courts04 Feb 1895Allowed
Queen-Empress Vs Lal and Others
Allahabad High Court · (1895) ILR (All) 166
High Courts01 Feb 1895Disposed Of
J.G. Harman and Co. Vs Shankar Dat Dube
Allahabad High Court · (1895) ILR (All) 245