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Allahabad High Court judgments, 1888

57 judgments · page 2 of 3

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High Courts25 May 1888Disposed Of

Bhagwat Das Vs Parshad Singh

Allahabad High Court · (1888) ILR (All) 602

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High Courts18 May 1888Dismissed

Parbhu Lal Vs Sital Prasad

Allahabad High Court · (1888) ILR (All) 535

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High Courts14 May 1888Dismissed

Raghunandan Prasad Vs Ramphal Rai and Others

Allahabad High Court · (1888) ILR (All) 498

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High Courts10 May 1888Dismissed

Kanhia Vs Mahin Lal

Allahabad High Court · (1888) ILR (All) 495

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High Courts09 May 1888Dismissed

Ramjiwan Mal and Others Vs Chand Mal and Others

Allahabad High Court · (1888) ILR (All) 587

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High Courts09 May 1888

Debi Dat and Another Vs Ram Lal and Another

Allahabad High Court · (1888) ILR (All) 490

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High Courts08 May 1888

Bhawani Prasad Vs Gopal Singh

Allahabad High Court · (1888) ILR (All) 531

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High Courts07 May 1888Dismissed

Har Narain Singh Vs Jag Lal

Allahabad High Court · (1888) ILR (All) 524

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High Courts04 May 1888Dismissed

Mul Chand and Others Vs Gajadhar and Others

Allahabad High Court · (1888) ILR (All) 520

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High Courts04 May 1888

Ghandharap Singh and Others Vs Lachman Singh and Others

Allahabad High Court · (1888) ILR (All) 485

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High Courts02 May 1888Disposed Of

Angan Lal Vs Gudar Mal and Another

Allahabad High Court · (1888) ILR (All) 479

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High Courts30 Apr 1888Dismissed

Debi Din Vs Chunna Lal

Allahabad High Court · (1888) ILR (All) 264

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High Courts30 Apr 1888Dismissed

Jagdamba Prasad Vs Chajmal Das and Others

Allahabad High Court · (1888) ILR (All) 260

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High Courts30 Apr 1888Allowed

Ram Sahai and Another Vs Ram Sarup

Allahabad High Court · (1888) ILR (All) 270

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High Courts25 Apr 1888Disposed Of

Madho Ram Vs Mulchand and Another

Allahabad High Court · (1888) ILR (All) 421

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High Courts07 Apr 1888Disposed Of

Muhammad Allahdad Khan and Another Vs Muhammad Ismail Khan and Others

Allahabad High Court · (1888) ILR (All) 289

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High Courts06 Apr 1888Disposed Of

Muhammad Husain Vs Ajudhia Prasad and Others

Allahabad High Court · (1888) ILR (All) 467

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High Courts06 Apr 1888Dismissed

Sakina Bibi Vs Amiran and Others

Allahabad High Court · (1888) ILR (All) 472

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High Courts27 Mar 1888Dismissed

Queen-Empresa Vs Munna Lal and Another

Allahabad High Court · (1888) ILR (All) 414

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High Courts27 Mar 1888

Bisheshar Prasad Vs Ram Narain

Allahabad High Court · (1888) ILR (All) 411

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