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Allahabad High Court judgments, 1884

54 judgments · page 2 of 3

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High Courts29 Nov 1884Disposed Of

Akbar Husain Vs Jawahra and Others

Allahabad High Court · (1885) ILR (All) 178

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High Courts29 Nov 1884Disposed Of

Rameshar Dial and Another Vs Sheodisht Narain Singh and Another

Allahabad High Court · (1885) ILR (All) 188

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High Courts29 Nov 1884Disposed Of

Sahib Singh and Another Vs Gandharp singh and Another

Allahabad High Court · (1885) ILR (All) 184

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High Courts22 Nov 1884

Queen-Emprress Vs Juala Prasad

Allahabad High Court · (1885) ILR (All) 174

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High Courts19 Nov 1884Disposed Of

Haidar Ali Vs Durga

Allahabad High Court · (1885) ILR (All) 167

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High Courts19 Nov 1884

Ram Ghulam Vs Dwarka Rai and Others

Allahabad High Court · (1885) ILR (All) 170

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High Courts18 Nov 1884Dismissed

Sanwal Singh Vs Kalian Singh and Another

Allahabad High Court · (1885) ILR (All) 163

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High Courts14 Nov 1884Dismissed

Queen-Empress Vs Kallu and Another

Allahabad High Court · (1885) ILR (All) 160

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High Courts13 Nov 1884Dismissed

Ganga Ram Vs Beni Ram and Others

Allahabad High Court · (1885) ILR (All) 148

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High Courts05 Nov 1884Dismissed

Ram Ugrah Singh and Others Vs The Secretary of State for India in Council

Allahabad High Court · (1885) ILR (All) 140

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High Courts04 Nov 1884Disposed Of

Sohan Lal Vs Aziz-Un-Nissa Begam and Others

Allahabad High Court · (1885) ILR (All) 136

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High Courts01 Nov 1884Allowed

Chunni Lal Vs Chamman Lal

Allahabad High Court · (1885) ILR (All) 159

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High Courts24 Oct 1884Allowed

Queen-Empress Vs Sinha

Allahabad High Court · (1885) ILR (All) 135

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High Courts28 Aug 1884Dismissed

Jhinguri Vs Bachu and Another

Allahabad High Court · (1885) ILR (All) 134

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High Courts16 Aug 1884Disposed Of

Rohilkhand and Kumaun Bank Limited Vs Row

Allahabad High Court · (1885) ILR (All) 490

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High Courts15 Aug 1884Dismissed

Chatku Vs Muhammad Zaki and Others

Allahabad High Court · (1885) ILR (All) 120

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High Courts15 Aug 1884Dismissed

Harjas Vs Kanhya

Allahabad High Court · (1885) ILR (All) 118

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High Courts15 Aug 1884Disposed Of

Mulchand Vs Ram Piyari

Allahabad High Court · (1885) ILR (All) 114

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High Courts15 Aug 1884

Janki Rai Vs Ramghulam and Another

Allahabad High Court · (1885) ILR (All) 124

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High Courts11 Aug 1884Dismissed

The Maharaja of Benares Vs Angan

Allahabad High Court · (1885) ILR (All) 112

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