High Courts25 Feb 2020Disposed Of
Kheta Ram Garasiya Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0507
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 298 of 2,241
High Courts25 Feb 2020Dismissed
Parmeshwari Devi And Ors Vs Sohan Lal And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0506
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7
High Courts25 Feb 2020Allowed
Kanti Lal Jain Vs Rajasthan State Road Transport Corporation And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0505
High Courts25 Feb 2020Dismissed
Vimla Devi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0504
High Courts25 Feb 2020Disposed Of
Shobha Rani And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0503
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts25 Feb 2020Disposed Of
Ramlal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0502
High Courts25 Feb 2020Allowed
Rampratap And Ors Vs Ramkumar
Rajasthan High Court · (2020) 02 RAJ CK 0501
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts25 Feb 2020Allowed
Dr. Yudhveer Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0500
High Courts25 Feb 2020Dismissed
Santosh Punia Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0499
High Courts25 Feb 2020
Kanya Devi Vs State of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0498
High Courts24 Feb 2020Disposed Of
Champa & Ors Vs Abdul Hamid & Anr
Rajasthan High Court · (2020) 02 RAJ CK 0497
Motor Vehicles Act, 1988 — Section 166Evidence Act, 1872 — Section 106
High Courts24 Feb 2020Allowed
National Insurance Company Ltd Vs Geeta And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0496
Motor Vehicles Act, 1939 — Section 95(1)Motor Vehicles Act, 1988 — Section 147, 147(1)
High Courts24 Feb 2020Allowed
New India Assurance Co Ltd Vs Ishwarlal And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0495
High Courts24 Feb 2020Dismissed
Depot Manager R S R T C Vs Abdul Qayyum And Anr
Rajasthan High Court · (2020) 02 RAJ CK 0494
High Courts24 Feb 2020Allowed
Mukesh Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0493
Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(X), 14A(2)Indian Penal Code, 1860 — Section 323, 341, 504Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Feb 2020Dismissed
Kalpesh Bohra Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0492
Code Of Criminal Procedure, 1973 — Section 125, 195, 341, 341
High Courts24 Feb 2020Dismissed
Budha Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0491
Indian Penal Code, 1860 — Section 435, 436, 457Code Of Criminal Procedure, 1973 — Section 107
High Courts24 Feb 2020Allowed
Brijlal Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0490
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 22, 25, 29Drugs and Cosmetics Act, 1940 — Section 18C, 27 B(II)
High Courts24 Feb 2020Dismissed
Pradeep @ Poonam Chandra Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0489
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
High Courts24 Feb 2020Dismissed
Uttam Chand Bothra Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0488
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471