High Courts29 Dec 1981
Ram Prasad Vs The of Rajasthan and Others
Rajasthan High Court · (1981) WLN 486
Rajasthan Laws (Amendment) Ordinance, 1981 — Section 2Rajasthan Panchayat Act, 1953 — Section 7
COURT ARCHIVE
Rajasthan High Court judgments, 1981
259 judgments · page 1 of 13
High Courts23 Dec 1981
Ram Prasad Vs The State of Rajasthan and Another
Rajasthan High Court · AIR 1982 Raj 271 : (1982) RLW 55
Rajasthan Panchayat (Extension of Term) Ordinance, 1981 — Section 2Rajasthan Panchayat Act, 1953 — Section 7, 7A
High Courts22 Dec 1981Dismissed
Smt. Saraswati Devi Vs Moti Lal
Rajasthan High Court · AIR 1982 Raj 108 : (1982) RLW 29 : (1981) WLN 629
Contract Act, 1872 — Section 219
High Courts22 Dec 1981Dismissed
Tej Singh Vs The State of Rajasthan
Rajasthan High Court · (1981) WLN 423
Contract Act, 1872 — Section 74
High Courts18 Dec 1981Dismissed
Ram Chandra Vs Prabhu Lal
Rajasthan High Court · AIR 1982 Raj 212 : (1981) WLN 607
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Rajasthan Money Lenders Act, 1963 — Section 11, 22, 23, 26
High Courts17 Dec 1981Dismissed
Railway Employees Co-operative Banking Society Vs Industrial Tribunal and Another
Rajasthan High Court · (1981) WLN 480
Charitable Endowments Act, 1890 — Section 2Constitution of India, 1950 — Article 226, 246Payment of Bonus Act, 1965 — Section 2, 31A, 34, 4, 5
High Courts16 Dec 1981Dismissed
Ram Vilas and Others Vs Gaboolal and Others
Rajasthan High Court · (1981) WLN 348
High Courts14 Dec 1981Allowed
Sarla Sikrodia Vs Dr. Krishan Chandra Sikrodia
Rajasthan High Court · AIR 1982 Raj 220 : (1982) RLW 178 : (1981) WLN 596
Hindu Marriage Act, 1955 — Section 13(1)
High Courts14 Dec 1981Dismissed
Bhag Singh Gill Vs University of Rajasthan and Others
Rajasthan High Court · (1981) WLN 352
High Courts14 Dec 1981Dismissed
V.K. Malik Vs University of Jodhpur and Others
Rajasthan High Court · (1981) WLN 388
Jai Narain Vyas University Jodhpur Act, 1962 — Section 16(1)(vii), 30
High Courts11 Dec 1981Dismissed
Devilal and Others Vs State of Rajasthan
Rajasthan High Court · (1981) WLN 322
Constitution of India, 1950 — Article 226
High Courts11 Dec 1981Dismissed
Kailash Narain and Others Vs Bhairoon Dutta
Rajasthan High Court · AIR 1983 Raj 27 : (1982) RLW 529
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 35
High Courts11 Dec 1981
Rajasthan State Road Transport Corporation Vs Smt. Manorma and Others
Rajasthan High Court · (1981) WLN 372
Fatal Accidents Act, 1855 — Section 1A, 2
High Courts10 Dec 1981
Jagmalaram and Others Vs State of Rajasthan
Rajasthan High Court · (1982) CriLJ 2314 : (1982) RLW 478 : (1981) WLN 487
Constitution of India, 1950 — Article 21, 22, 39ACriminal Procedure Code, 1973 (CrPC) — Section 304, 313, 482
High Courts07 Dec 1981
Kantichand Vs The Union of India (UOI) and Another
Rajasthan High Court · (1981) WLN 308
High Courts07 Dec 1981Dismissed
Rawta Ram Vs State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 324
High Courts04 Dec 1981
Asharaf Vs RTA Jodhpur and Others
Rajasthan High Court · (1981) WLN 347
Motor Vehicles Act, 1988 — Section 57(3)
High Courts04 Dec 1981Dismissed
Pyare Lal Vs Banwari Lal and Another
Rajasthan High Court · AIR 1982 Raj 181 : (1982) RLW 35
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 111
High Courts04 Dec 1981
D.K. Goyal and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 327
Constitution of India, 1950 — Article 226
High Courts03 Dec 1981Dismissed
Rajasthan State Electricity Board Vs Bhanwar Singh and Another
Rajasthan High Court · (1981) WLN 364