High Courts18 Dec 1957Dismissed
The State Vs Jujarsingh
Rajasthan High Court · AIR 1959 Raj 80 : (1959) CriLJ 520 : (1958) RLW 264
Rajasthan Motor Vehicles Taxation Act, 1951 — Section 11, 4, 4(1), 4(2)
COURT ARCHIVE
Rajasthan High Court judgments, 1957
120 judgments · page 1 of 6
High Courts16 Dec 1957Allowed
Gauri Shanker Vs Municipal Board, Jhunjhunu and Another
Rajasthan High Court · AIR 1958 Raj 192 : (1959) RLW 6
Constitution of India, 1950 — Article 245, 255, 301, 304Rajasthan Town Municipalities Act, 1951 — Section 44, 46, 59, 60, 62
High Courts12 Dec 1957
Hanuman Prasad Vs The State of Rajasthan
Rajasthan High Court · AIR 1958 Raj 291
Registration Act, 1908 — Section 17Stamp Act, 1899 — Article 33, 2(14), 38(2), 40(1)
High Courts12 Dec 1957Dismissed
Shah Alim Uddin Vs Satish Chandra Agarwal and Others
Rajasthan High Court · AIR 1958 Raj 155 : (1958) RLW 485
Representation of the People (Conduct of Elections and Election Petitions) Rules, 1956 — Rule 20Representation of the People Act, 1951 — Section 116A, 38, 55A, 81, 82
High Courts11 Dec 1957Allowed
Matoliram Vs Lala Nanumal and Another
Rajasthan High Court · AIR 1958 Raj 260 : (1958) RLW 463
Bharatpur Limitation Act, 1936 — Article 57Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 2
High Courts09 Dec 1957Allowed
Ramkishen Ramnarain Agarwal Vs Vallabh Dass Chunnilal and Others
Rajasthan High Court · AIR 1958 Raj 255 : (1958) RLW 483
Contract Act, 1872 — Section 182Evidence Act, 1872 — Section 34
High Courts09 Dec 1957Allowed
Gena and Others Vs Birdhichand
Rajasthan High Court · AIR 1958 Raj 189 : (1958) RLW 261
Civil Procedure Code, 1908 (CPC) — Section 13Limitation Act, 1908 — Article 183Rajasthan Civil Procedure Code Adaption Ordinance (Amendment) Act, 1950 — Section 43
High Courts09 Dec 1957Dismissed
Moolsingh and Another Vs The State
Rajasthan High Court · AIR 1958 Raj 158 : (1958) CriLJ 962 : (1958) RLW 247
Constitution of India, 1950 — Article 22, 22(5)
High Courts09 Dec 1957Dismissed
Heersingh and Others Vs Veerka and Another
Rajasthan High Court · AIR 1958 Raj 181 : (1958) RLW 251
Civil Procedure Code, 1908 (CPC) — Section 96Representation of the People Act, 1951 — Section 108, 109, 110, 116A
High Courts05 Dec 1957Dismissed
Ramdeo Vs Gulabchand
Rajasthan High Court · AIR 1958 Raj 183 : (1958) RLW 375
Stamp Act, 1899 — Section 2(22), 2(5)
High Courts05 Dec 1957
Badri Lal Vs State
Rajasthan High Court · AIR 1960 Raj 184 : (1960) CriLJ 1000 : (1958) RLW 376
Constitution of India, 1950 — Article 20(3)
High Courts04 Dec 1957Dismissed
Kedarnath and Another Vs Brahmanand
Rajasthan High Court · AIR 1959 Raj 37 : (1958) RLW 434
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts02 Dec 1957
Jaidayal and Others Vs Umrao Harchand Ahir and Another
Rajasthan High Court · AIR 1958 Raj 199 : (1958) RLW 491
Constitution of India, 1950 — Article 19Transfer of Property Act, 1882 — Section 123
High Courts25 Nov 1957Dismissed
Ismail Vs Rajasthan State and Others
Rajasthan High Court · AIR 1958 Raj 96 : (1958) RLW 286
Constitution of India, 1950 — Article 13(2), 14, 226, 326Rajasthan Town Municipal Election Rules, 1951 — Rule 13(1)Rajasthan Town Municipalities Act, 1951 — Section 205, 205(2)
High Courts22 Nov 1957
The Maharaja Kishangarh Mills Ltd. Vs Municipal Board Kishangarh and Another
Rajasthan High Court · AIR 1960 Raj 135 : (1958) RLW 159
High Courts22 Nov 1957Dismissed
Suraj Prasad Vs Moolchand and Others
Rajasthan High Court · AIR 1958 Raj 188 : (1958) RLW 330
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2Fatal Accidents Act, 1855 — Section 1
High Courts22 Nov 1957Dismissed
Sethi Marble Stone Industries and Others Vs The State of Rajasthan and Another
Rajasthan High Court · AIR 1958 Raj 140 : (1957) RLW 666
Constitution of India, 1950 — Article 14, 226Mineral Concession Rules, 1949 — Rule 3, 4Mines and Minerals (Regulation and Development) Act, 1948 — Section 2, 5, 8
High Courts20 Nov 1957Allowed
State of Rajasthan Vs Abdul Aziz
Rajasthan High Court · AIR 1958 Raj 127 : (1958) CriLJ 694 : (1957) RLW 606
Criminal Procedure Code, 1898 (CrPC) — Section 503
High Courts18 Nov 1957Partly Allowed
Ramswarup Vs Mst. Kesar and Another
Rajasthan High Court · AIR 1958 Raj 218 : (1958) RLW 270
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7(1), 115, 151
High Courts15 Nov 1957Allowed
Arjunsingh Vs The State
Rajasthan High Court · AIR 1958 Raj 347 : (1957) RLW 642
Motor Vehicles Act, 1939 — Section 116, 131Penal Code, 1860 (IPC) — Section 425, 429