Rajasthan High Court Judgments 2011

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324

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High Courts21 Dec 2011

Mohammed Mohsin Khan @ Bhoorla Vs State of Rajasthan

Rajasthan High Court · (2012) 4 RLW 2910

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 374, 389, 436APenal Code, 1860 (IPC) — Section 302

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High Courts20 Dec 2011

Brij Mohan and Others Vs State of Rajasthan

Rajasthan High Court · (2012) 4 RLW 2940

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(8), 190, 193, 209Penal Code, 1860 (IPC) — Section 304B, 34

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High Courts20 Dec 2011

R.K. Khanna and Others Vs Union of India and Others

Rajasthan High Court · (2011) 12 RAJ CK 0056

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High Courts20 Dec 2011Dismissed

Yasir Chisti and Another Vs State of Rajasthan

Rajasthan High Court · (2011) 12 RAJ CK 0031

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34

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High Courts20 Dec 2011Dismissed

Ram Lal Vs State of Rajathan and Another

Rajasthan High Court · (2012) 3 RLW 2098

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 151Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 482

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High Courts20 Dec 2011Allowed

Manoj Sharma Vs Jodhpur Vidhyut Vitran Nigam Ltd. and Others

Rajasthan High Court · (2013) 1 RLW 589

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 135, 136, 137, 138, 139

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High Courts20 Dec 2011Dismissed

R.M. Sharma (Dr.) Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 2 RLW 1684

Constitution of India, 1950 — Article 73University Grants Commission Act, 1956 — Section 12, 12(ccc), 12(d), 12(e), 12(j)

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High Courts20 Dec 2011Dismissed

Rukmani Vs Bhola and Others

Rajasthan High Court · (2012) 4 RLW 3050

Rajasthan Tenancy Act, 1955 — Section 207, 88

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High Courts19 Dec 2011Dismissed

Ishwar Singh and Another Vs State and Others

Rajasthan High Court · (2012) 3 RLW 2472

Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 17, 17(1), 17(1)(4), 17(4), 3

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High Courts19 Dec 2011Dismissed

Hindustan Zinc Ltd. Vs State of Rajasthan and Another

Rajasthan High Court · (2013) 60 VST 116

Central Sales Tax Act, 1956 — Section 3(2), 5, 8(3), 9Rajasthan Value Added Tax (3rd Amendment) Rules, 2007 — Rule 19ARajasthan Value Added Tax (7th Amendment) Rules, 2005 — Rule 19(7)

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High Courts19 Dec 2011Dismissed