High Courts22 Dec 1989Allowed
Mst. Sunder Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 391
Criminal Procedure Code, 1973 (CrPC) — Section 437
COURT ARCHIVE
Rajasthan High Court judgments, 1989
481 judgments · page 1 of 25
High Courts22 Dec 1989Dismissed
Miss Mona Dhand Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1991 Raj 84 : (1990) 1 WLN 326
Constitution of India, 1950 — Article 12, 226, 41
High Courts21 Dec 1989Dismissed
Capstan Meters (India) Ltd. Vs Judge, Labour Court and Others
Rajasthan High Court · (1991) 2 LLJ 290 : (1989) 2 RLW 274 : (1990) 1 WLN 345
High Courts21 Dec 1989Dismissed
Kashmir Singh Vs State of Rajasthan
Rajasthan High Court · (1989) 2 RLW 163 : (1990) 1 WLN 149
Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts21 Dec 1989
Jawahar Singh Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 396
Criminal Procedure Code, 1973 (CrPC) — Section 107, 161, 167, 438, 439Penal Code, 1860 (IPC) — Section 395, 397, 399, 408
High Courts20 Dec 1989Dismissed
Shiv Raj Singh Rathore Vs State of Rajasthan and Others
Rajasthan High Court · (1990) 1 WLN 671
Constitution of India, 1950 — Article 226, 309
High Courts20 Dec 1989
Commissioner of Wealth-tax Vs Smt. Kusum Bader
Rajasthan High Court · (1990) 185 ITR 70
Wealth Tax Act, 1957 — Section 27Wealth Tax Rules, 1957 — Rule 2B, 2B(2)
High Courts20 Dec 1989Allowed
Smt. Saroj Vs State of Rajasthan
Rajasthan High Court · (1990) WLN 30
Penal Code, 1860 (IPC) — Section 323, 326, 341, 452
High Courts20 Dec 1989
Jamna Lal and Another Vs State of Rajasthan
Rajasthan High Court · (1990) WLN 33
Penal Code, 1860 (IPC) — Section 109, 120B, 415, 420
High Courts20 Dec 1989Allowed
Mahadev Vs State of Rajasthan
Rajasthan High Court · (1990) WLN 61
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts19 Dec 1989
Nagarmal Vs State of Rajasthan
Rajasthan High Court · (1990) WLN 80
Prevention of Food Adulteration Act, 1954 — Section 16, 2, 23, 24, 7
High Courts18 Dec 1989Dismissed
Ghasi and Another Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 240 : (1990) 1 WLN 139
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts16 Dec 1989Allowed
Mohan Lal Vs State of Rajasthan and Another
Rajasthan High Court · (1989) WLN 393
Criminal Procedure Code, 1973 (CrPC) — Section 179, 200, 202Penal Code, 1860 (IPC) — Section 500
High Courts16 Dec 1989Dismissed
Sawai Madhopur Co-op. Marketing Society Ltd. Vs Rajasthan State Co-operative Tribunal, Jaipur and Another
Rajasthan High Court · AIR 1991 Raj 121 : (1989) 2 RLW 321 : (1990) 1 WLN 437
Rajasthan Co-operative Societies Act, 1965 — Section 75
High Courts16 Dec 1989
Smt. Sukhi and Others Vs State of Rajasthan
Rajasthan High Court · (1989) 2 RLW 466 : (1989) 2 WLN 320
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts14 Dec 1989Allowed
Ramesh Chandra Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 463 : (1990) 1 WLN 341
Constitution of India, 1950 — Article 22, 226National Security Act, 1980 — Section 13, 14, 3
High Courts14 Dec 1989Allowed
Babu Singh Vs State of Rajasthan
Rajasthan High Court · (1989) 2 RLW 45 : (1989) 2 WLN 362
Penal Code, 1860 (IPC) — Section 302, 307, 324, 332, 333
High Courts14 Dec 1989Allowed
Bashir Mohd. Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 367
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5
High Courts13 Dec 1989Allowed
Amar Singh Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 398 : (1989) WLN 424
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420