High Courts22 Dec 2008Dismissed
Dr. Rajendra Kumar J.N.V. University Vs Kumbhat V. and Others
Rajasthan High Court · (2008) 12 RAJ CK 0006
COURT ARCHIVE
Rajasthan High Court judgments, 2008
1,204 judgments · page 1 of 61
High Courts19 Dec 2008Dismissed
Chikku Motors Vs Shri Kashi Ram
Rajasthan High Court · (2008) 12 RAJ CK 0050
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Dec 2008Allowed
D.S. Marbles Pvt. Ltd. Vs Ajaya Marbles and Minerals and Others
Rajasthan High Court · AIR 2009 Raj 62
Arbitration and Conciliation Act, 1996 — Section 11
High Courts19 Dec 2008Allowed
Satish Kumar Khurana Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 RLW 1532
Rajasthan Police Service Rules, 1954 — Rule 28A(5)
High Courts18 Dec 2008Allowed
Ashok Kumar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 RLW 1212
Rajasthan Excise Act, 1950 — Section 19, 54
High Courts18 Dec 2008Allowed
Mohammed Aqull Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 4 RLW 3198
High Courts18 Dec 2008Allowed
Jai Prakash Sharma Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 4 RLW 3182
High Courts18 Dec 2008Allowed
Karan Singh Vs Authorised Disciplinary Authority RSRTC and Another
Rajasthan High Court · (2009) 122 FLR 36 : (2009) 2 RLW 1184 : (2009) 8 SLR 16
Industrial Disputes Act, 1947 — Section 17B, 33(2)(b)
High Courts17 Dec 2008Allowed
Mooli Devi (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 4 RLW 3323
Evidence Act, 1872 — Section 108
High Courts17 Dec 2008Dismissed
Madan Lal Vijayvergiya Vs State of Rajasthan
Rajasthan High Court · (2009) 2 RLW 1334
Penal Code, 1860 (IPC) — Section 120B, 420, 468Prevention of Corruption Act, 1988 — Section 13(1)(d)
High Courts17 Dec 2008
Mohd. Izaj and Others Vs State of Rajasthan
Rajasthan High Court · (2009) 2 RLW 1214
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts17 Dec 2008Allowed
G.V. Aswani Vs State of Rajasthan
Rajasthan High Court · (2009) 3 RLW 2225
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1)(d), 5(2)
High Courts16 Dec 2008Dismissed
Commercial Taxes Officer Vs Shri Ram Plaster
Rajasthan High Court · (2009) 12 Vat Reporter 15
High Courts15 Dec 2008Dismissed
Mangi Lal Vs State of Rajasthan
Rajasthan High Court · (2009) 2 RLW 1711
Penal Code, 1860 (IPC) — Section 334, 379
High Courts15 Dec 2008Dismissed
State of Rajasthan Vs Shri Mohan Prakash
Rajasthan High Court · (2009) 2 RLW 1695
Prevention of Corruption Act, 1988 — Section 13(1)(d), 7
High Courts15 Dec 2008
Syonarayan Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 5 RCR(Civil) 547 : (2009) 2 RLW 1239
Criminal Procedure Code, 1973 (CrPC) — Section 488(3)
High Courts15 Dec 2008Allowed
Ramjilal Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 2 RLW 1170
Rajasthan Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Act, 1995 — Section 3, 8
High Courts15 Dec 2008Allowed
Hari Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2009) 1 RLW 860
Penal Code, 1860 (IPC) — Section 307, 34
High Courts15 Dec 2008Allowed
Gautam Jain Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 RLW 1772 : (2009) 3 SLJ 252 : (2009) 3 SLR 65
Criminal Procedure Code, 1973 (CrPC) — Section 161Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17
High Courts15 Dec 2008Dismissed
Assistant Commissioner Vs H.E.G. Limited, Rishav Textiles
Rajasthan High Court · (2009) 12 Vat Reporter 1
Rajasthan Sales Tax Act, 1954 — Section 13A