High Courts15 Dec 1960Allowed
Kanhaiyalal and Another Vs Kanti Lal and Another
Rajasthan High Court · AIR 1962 Raj 106 : (1961) RLW 228
Civil Procedure Code, 1908 (CPC) — Section 20
COURT ARCHIVE
Rajasthan High Court judgments, 1960
91 judgments · page 1 of 5
High Courts13 Dec 1960Dismissed
Nathulal Vs Sualal and Others
Rajasthan High Court · AIR 1962 Raj 83 : (1961) RLW 579
Limitation Act, 1908 — Article 62, 97, 3
High Courts12 Dec 1960Dismissed
Hiranand Vs The Azad Hind Refugee Co-operative Stores Ltd. and Another
Rajasthan High Court · AIR 1961 Raj 233 : (1961) RLW 233
Displaced Persons (Debts Adjustment) Act, 1951 — Section 10, 13, 2(10), 2(4)
High Courts09 Dec 1960Dismissed
Nemi Chand and Others Vs Umed Mal
Rajasthan High Court · AIR 1962 Raj 107
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 9 Rule 9, 141, 151
High Courts06 Dec 1960
Sohanlal Vs State of Rajasthan
Rajasthan High Court · (1962) 1 LLJ 607 : (1961) RLW 257
Factories Act, 1948 — Section 16, 2, 21, 22, 92
High Courts03 Dec 1960Allowed
State of Rajasthan Vs Shiv Singh
Rajasthan High Court · AIR 1962 Raj 3 : (1961) RLW 441
Criminal Procedure Code, 1898 (CrPC) — Section 154, 162, 423(1)Evidence Act, 1872 — Section 145, 156, 21, 25, 8
High Courts02 Dec 1960Allowed
Mathuralal and Others Vs Chiranji Lal and Others
Rajasthan High Court · AIR 1962 Raj 109 : (1961) RLW 527
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115, 2(2)
High Courts01 Dec 1960
Dau Lal Vs Khang Singh
Rajasthan High Court · AIR 1962 Raj 157 : (1961) RLW 262
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 15, Order 33 Rule 15, Order 33 Rule 7, Order 33 Rule 8, Order 7 Rule 11
High Courts28 Nov 1960Dismissed
Harnarain Vs Gordhandas
Rajasthan High Court · AIR 1961 Raj 271 : (1962) RLW 170
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 48, 48(2)Limitation Act, 1908 — Section 15
High Courts21 Nov 1960
Inder Singh Vs Sales Tax Officer
Rajasthan High Court · (1961) RLW 314 : (1961) 12 STC 557
Rajasthan Sales Tax Act, 1954 — Section 15(1)
High Courts17 Nov 1960
Bhanwarlal and Another Vs State
Rajasthan High Court · (1961) CriLJ 561
Penal Code, 1860 (IPC) — Section 304A, 337
High Courts14 Nov 1960
Prem Ballabh Shebait Vs The Board of Revenue, Rajasthan and Others
Rajasthan High Court · AIR 1961 Raj 85 : (1961) RLW 178
Alwar State Muafi Rules, 1939 — Rule 5, 7, 9Constitution of India, 1950 — Article 226
High Courts11 Nov 1960Allowed
Mst. Suraj Kunwar Vs Champalal and Others
Rajasthan High Court · AIR 1961 Raj 281 : (1961) RLW 343
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts09 Nov 1960
State Vs Heer Singh
Rajasthan High Court · (1961) CriLJ 151 : (1961) RLW 227
Penal Code, 1860 (IPC) — Section 225, 225B
High Courts31 Oct 1960Dismissed
Raja Babu Kothari and Others Vs Sayed Mohammad
Rajasthan High Court · AIR 1961 Raj 227 : (1961) RLW 588
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts31 Oct 1960Dismissed
Sunder Rai and Others Vs Tarachand and Others
Rajasthan High Court · AIR 1962 Raj 161 : (1961) RLW 277
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 11(2), Order 21 Rule 2, 73Limitation Act, 1908 — Article 182
High Courts26 Oct 1960
SAHDEO VIJAY KUMAR Vs COMMISSIONER OF Income Tax, DELHI.
Rajasthan High Court · (1961) 42 ITR 182 : (1961) RLW 256
Income Tax Act, 1961 — Section 22(4), 23(4), 66(1)
High Courts25 Oct 1960
Union of India (UOI) Vs Vishwa Deo
Rajasthan High Court · (1962) 1 LLJ 604 : (1961) RLW 241
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Payment of Wages Act, 1936 — Section 15, 17
High Courts24 Oct 1960Dismissed
Sobla and Another Vs Jethmal
Rajasthan High Court · AIR 1961 Raj 191 : (1961) RLW 352
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 94, Order 21 Rule 95, 151
High Courts18 Oct 1960
COMMISSIONER OF Income Tax, DELHI and RAJASTHAN Vs BRAHAM DUTT BHARGAVA.
Rajasthan High Court · (1962) 44 ITR 224
Income Tax Act, 1961 — Section 66(1)