High Courts20 Dec 1965Allowed
Shriram Vs The State
Rajasthan High Court · (1966) CriLJ 1049
Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1947 — Section 6
COURT ARCHIVE
Rajasthan High Court judgments, 1965
99 judgments · page 1 of 5
High Courts15 Dec 1965Allowed
Radha Kishan and Another Vs Firm Jwala Prasad Shiv Prasad and Others
Rajasthan High Court · (1965) 12 RAJ CK 0001
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, 115Registration Act, 1908 — Section 17Stamp Act, 1899 — Section 2(17)
High Courts07 Dec 1965
Anandilal Verma Vs State of Rajasthan
Rajasthan High Court · (1967) 2 LLJ 343 : (1966) RLW 358
Constitution of India, 1950 — Article 216, 233, 234, 235, 310
High Courts06 Dec 1965Dismissed
Kanmal and Others Vs Hukam Chand
Rajasthan High Court · AIR 1966 Raj 178
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47
High Courts03 Dec 1965Partly Allowed
Ramchander Vs State
Rajasthan High Court · (1966) CriLJ 944 : (1966) RLW 308
Penal Code, 1860 (IPC) — Section 420
High Courts29 Nov 1965
Ghasi Ram and Others Vs State and Others
Rajasthan High Court · AIR 1966 Raj 247 : (1966) CriLJ 1338 : (1966) RLW 371
Constitution of India, 1950 — Article 19, 226, 352, 358Criminal Procedure Code, 1898 (CrPC) — Section 491Defence of India Act, 1962 — Section 40(1), 40(2)
High Courts26 Nov 1965Dismissed
Smt. Nathi Bai Vs Suraj Narain and Others
Rajasthan High Court · (1965) 11 RAJ CK 0008
Constitution of India, 1950 — Article 133, 133(1)
High Courts19 Nov 1965Allowed
Sohanlal Vs Babulal and Others
Rajasthan High Court · (1966) RLW 50
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(3), 101
High Courts18 Nov 1965Dismissed
Unikat Sankunni Menon Vs State of Rajasthan
Rajasthan High Court · AIR 1967 Raj 128 : (1966) RLW 317
Constitution of India, 1950 — Article 14, 16Rajasthan Service Rules, 1951 — Rule 26A
High Courts15 Nov 1965Allowed
Jagdish Prasad Vs The Transport Appellate Tribunal and Others
Rajasthan High Court · AIR 1966 Raj 127 : (1966) RLW 1
Motor Vehicles Act, 1939 — Section 43, 43(1), 44(3), 54(3), 68G
High Courts11 Nov 1965Dismissed
Shivpyari and Another Vs Mst. Sardari
Rajasthan High Court · AIR 1965 Raj 265 : (1966) RLW 288
Easements Act, 1882 — Section 15, 4
High Courts10 Nov 1965
Laxmi Narain Lath Trust Vs The Commissioner of Income Tax
Rajasthan High Court · AIR 1966 Raj 154
Income Tax Act, 1922 — Section 4(3)
High Courts10 Nov 1965
Lakshmi Narain Lath Trust Vs Commissioner of Income Tax
Rajasthan High Court · (1969) 73 ITR 402
Income Tax Act, 1922 — Section 4(3)
High Courts09 Nov 1965Allowed
Roopa and Another Vs State of Rajasthan
Rajasthan High Court · AIR 1966 Raj 68 : (1966) CriLJ 298 : (1966) RLW 138
Penal Code, 1860 (IPC) — Section 324, 326
High Courts08 Nov 1965
Gurmukh Singh Vs State
Rajasthan High Court · (1967) 1 LLJ 267 : (1966) RLW 190
Constitution of India, 1950 — Article 14, 311
High Courts05 Nov 1965Dismissed
Bhupendra Singh Vs Thakur Gulab Singh
Rajasthan High Court · AIR 1966 Raj 92 : (1966) RLW 151
Jaipur Court of Wards Act, 1925 — Section 18Limitation Act, 1908 — Section 14, 19Limitation Act, 1963 — Section 14
High Courts01 Nov 1965
Ratan Lal Vs The Municipal Council
Rajasthan High Court · AIR 1967 Raj 231 : (1967) CriLJ 1372 : (1966) RLW 403
Criminal Procedure Code, 1898 (CrPC) — Section 342Prevention of Food Adulteration Act, 1954 — Section 13, 13(3), 13(5)
High Courts21 Oct 1965Partly Allowed
Ramdutt and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1966) CriLJ 584
Constitution of India, 1950 — Article 12Criminal Procedure Code, 1898 (CrPC) — Section 197Rajasthan Panchayat Act, 1953 — Section 17(4)
High Courts19 Oct 1965
State of Rajasthan Vs Mst. Parwati Devi
Rajasthan High Court · (1966) RLW 111
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Fatal Accidents Act, 1855 — Section 1A
High Courts18 Oct 1965
Bhoori Lal Vs Gehri Lal
Rajasthan High Court · AIR 1967 Raj 22
Transfer of Property Act, 1882 — Section 111