High Courts18 Oct 1965Allowed

Ganpat Singh Vs The State

Rajasthan High Court · AIR 1967 Raj 10 : (1967) CriLJ 121 : (1966) RLW 163

Evidence Act, 1872 — Section 5Penal Code, 1860 (IPC) — Section 161
High Courts14 Oct 1965

Krantichand Vs State

Rajasthan High Court · (1967) CriLJ 595

Essential Commodities Act, 1955 — Section 12A, 3, 7General Clauses Act, 1897 — Section 6
High Courts07 Oct 1965Allowed

Ibrahim Vs Lakshmidhar

Rajasthan High Court · AIR 1966 Raj 272 : (1966) RLW 200

Rajasthan Small Cause Courts Ordinance, 1950 — Article 8
High Courts21 Sept 1965

Govind Narain Vs Smt. Chhoti Devi

Rajasthan High Court · AIR 1966 Raj 170 : (1966) RLW 77

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2, Order 3 Rule 4, Order 3 Rule 4(1), Order 3 Rule 4(5)
High Courts17 Sept 1965Dismissed

Sukha Vs Ninni

Rajasthan High Court · (1966) RLW 195

Contract Act, 1872 — Section 2, 23Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts20 Aug 1965Dismissed

Lakshmi Narayan Vs The State of Rajasthan

Rajasthan High Court · AIR 1966 Raj 118 : (1965) RLW 495

Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 114, 115Limitation Act, 1963 — Section 10, 11, 12, 13, 14