High Courts20 Dec 1968Dismissed
Motilal and Others Vs Jagdish Prasad Sharma and Others
Rajasthan High Court · (1969) RLW 184 : (1968) WLN 206
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 10, 11
COURT ARCHIVE
Rajasthan High Court judgments, 1968
113 judgments · page 1 of 6
High Courts20 Dec 1968Dismissed
Pabudan Hiralal Vs Shri Mahesh Industries and Others
Rajasthan High Court · AIR 1970 Raj 59 : (1969) RLW 253
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17
High Courts19 Dec 1968
Ram Niwas and Others Vs Hanuman Sahai
Rajasthan High Court · (1969) RLW 223 : (1968) WLN 179
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts11 Dec 1968
Prithvi Singh Vs The State
Rajasthan High Court · (1968) WLN 275
Arms Act, 1959 — Section 25Evidence Act, 1872 — Section 114, 3Penal Code, 1860 (IPC) — Section 14, 302, 307, 34
High Courts06 Dec 1968
Madan Lal Vs Controller of Estate Duty
Rajasthan High Court · (1969) 74 ITR 84
Estate Duty Act, 1953 — Section 44, 46(1)
High Courts03 Dec 1968
M.C. Taneja and Others Vs State and Others
Rajasthan High Court · (1970) CriLJ 945
Constitution of India, 1950 — Article 20Evidence Act, 1872 — Section 10, 132Penal Code, 1860 (IPC) — Section 120A, 120B, 420
High Courts29 Nov 1968
Deepchand and Others Vs Lachhu and Others
Rajasthan High Court · (1968) WLN 201
Constitution of India, 1950 — Article 226
High Courts29 Nov 1968
Bhonreylal and Others Vs Kunj Beharilal
Rajasthan High Court · AIR 1969 Raj 299(2) : (1969) RLW 1
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1Limitation Act, 1963 — Section 29(2), 5
High Courts21 Nov 1968Allowed
Tejmal Vs Mst. Varju and Another
Rajasthan High Court · (1969) RLW 216 : (1968) WLN 274
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts20 Nov 1968Allowed
G.A.G. Ayyar Vs R.B. Seth Moolchand Nemichand
Rajasthan High Court · (1969) RLW 259 : (1968) WLN 261
Provincial Insolvency Act, 1920 — Section 28, 29
High Courts19 Nov 1968Dismissed
Poonamchand Vs Bastiram Deokishan and Another
Rajasthan High Court · AIR 1969 Raj 313 : (1969) RLW 248
Civil Procedure Code, 1908 (CPC) — Section 115Stamp Act, 1899 — Article 23, 5, 35, 45
High Courts15 Nov 1968
State Vs Bhola Singh
Rajasthan High Court · AIR 1969 Raj 219 : (1969) CriLJ 1002 : (1968) WLN 159
Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 114, 137, 3, 8Penal Code, 1860 (IPC) — Section 302, 40
High Courts14 Nov 1968Dismissed
Choteykhan Vs Mst. Zeenat
Rajasthan High Court · (1968) WLN 270
PROVIDENT FUNDS ACT, 1925 — Section 2, 3, 4, 5Succession Act, 1925 — Section 381
High Courts13 Nov 1968Dismissed
Durga Prasad Choudhary Vs The State of Rajasthan
Rajasthan High Court · (1968) WLN 131
Penal Code, 1860 (IPC) — Section 499, 500
High Courts12 Nov 1968Allowed
Bhatt Shailesh Kumar Vs Sampat Mal Lodha and Another
Rajasthan High Court · AIR 1969 Raj 276 : (1969) CriLJ 1272 : (1968) WLN 170
Criminal Procedure Code, 1898 (CrPC) — Section 252, 253(2), 259Penal Code, 1860 (IPC) — Section 114, 341, 380, 457
High Courts12 Nov 1968
Mewar Sugar Mills Ltd. Vs State of Rajasthan Sales Tax Officer Vs Mahalaxmi Cotton Ginning and Pressing Factory
Rajasthan High Court · (1968) WLN 285
Constitution of India, 1950 — Article 301
High Courts12 Nov 1968
Mewar Sugar Mills Ltd. and Others Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1970 Raj 1
Civil Procedure Code, 1908 (CPC) — Section 100, 101Rajasthan Sales Tax Act, 1954 — Section 15, 2
High Courts08 Nov 1968
Bhikha and Others Vs The State of Rajasthan
Rajasthan High Court · (1968) WLN 125
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304, 325, 34
High Courts07 Nov 1968Allowed
Guman Singh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1970 Raj 173
Constitution of India, 1950 — Article 14, 16, 226Rajasthan Administrative Service Rules, 1954 — Rule 28B, 28B(2), 32
High Courts06 Nov 1968Allowed
Hari Kishan and Others Vs Shamlal
Rajasthan High Court · (1969) RLW 212 : (1968) WLN 120
Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 4(h)