COURT ARCHIVE

Rajasthan High Court judgments, 1994

480 judgments · page 1 of 24

High Courts22 Dec 1994Allowed

The Municipal Board and Another Vs Riico Agroils Ltd. and Others

Rajasthan High Court · (1995) 1 RLW 470

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Rajasthan Municipalities Act, 1959 — Section 104, 107(5)

High Courts15 Dec 1994Dismissed

Rajasthan State Electricity Board Vs The Judge Labour Court and Another

Rajasthan High Court · (1996) 1 LLJ 152 : (1995) 2 WLC 314

Constitution of India, 1950 — Article 14, 21Industrial Disputes Act, 1947 — Section 25F

High Courts08 Dec 1994Dismissed

Durga Shankar Vs Smt. Dhapu Bai

Rajasthan High Court · (1996) CriLJ 745

Criminal Procedure Code, 1973 (CrPC) — Section 125

High Courts08 Dec 1994

Aditya Mills Ltd. Vs Union of India (UOI) and Others

Rajasthan High Court · (1994) 12 RAJ CK 0004

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 131, 147, 149, 150, 151

High Courts08 Dec 1994

R.S. Bhandari Vs Income Tax Department and Others

Rajasthan High Court · (1995) 129 CTR 152 : (1995) 214 ITR 735 : (1995) 83 TAXMAN 515

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 237, 241

High Courts08 Dec 1994

ADITYA MILLS LTD. Vs UNION OF INDIA AND OTHERS

Rajasthan High Court · (1995) 128 CTR 419 : (1995) 214 ITR 669

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 131, 147, 148, 149, 150

High Courts30 Nov 1994Allowed

Smt. Ratani Devi Vs Mahendra Kumar Jha and Others

Rajasthan High Court · (1995) 1 RLW 61

High Courts29 Nov 1994Allowed

Shyam Dass and Another Vs Parveen Kumar and Another

Rajasthan High Court · (1995) 1 RLW 137

High Courts29 Nov 1994

State of Rajasthan and Another Vs Bhooli and Others

Rajasthan High Court · (1995) 2 ACC 58 : (1994) 2 RLW 68

Motor Vehicles Act, 1939 — Section 110D

High Courts28 Nov 1994Allowed

Banswara Syntex Ltd. and Others Vs State of Rajasthan and Another

Rajasthan High Court · (1995) CriLJ 2969 : (1994) 2 RLW 339 : (1995) 2 WLC 441 : (1994) 2 WLN 701

Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7General Clauses Act, 1897 — Section 6

High Courts25 Nov 1994Dismissed

LRs. of Mst. Jangir Kaur Vs State of Rajasthan

Rajasthan High Court · (1994) 2 WLN 697

Rajasthan Colonisation (Allotment and Sale of Government Land in Rajasthan Canal Colony Area) Rules, 1975 — Rule 21Rajasthan Colonisation Act, 1954 — Section 11, 14

High Courts25 Nov 1994

Murudhar Kshetriya Gramin Bank Vs Bhagwan Ram and Another

Rajasthan High Court · (1995) 71 FLR 393 : (1995) 2 LLJ 1076 : (1995) 2 RLW 214

Payment of Wages Act, 1936 — Section 17(1A)

High Courts24 Nov 1994Allowed

Damodar Dusad Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1995 Raj 136 : (1997) 89 CompCas 213 : (1995) 1 RLW 71 : (1995) 3 WLC 737

Rajasthan Co-operative Societies Act, 1965 — Section 74

High Courts24 Nov 1994Dismissed

Ramchander Jangid and Others Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1995 Raj 172

Constitution of India, 1950 — Article 226Rajasthan Municipalities Act, 1959 — Section 3(2), 40

High Courts23 Nov 1994

Dhula Ram Vs State of Rajasthan

Rajasthan High Court · (1995) CriLJ 4057

Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 2, 4Penal Code, 1860 (IPC) — Section 302, 304B, 306, 498A

High Courts23 Nov 1994Dismissed

Mohan Lal Vs State of Rajasthan

Rajasthan High Court · (1995) CriLJ 2403 : (1994) 2 RLW 120 : (1995) 1 WLC 180

Constitution of India, 1950 — Article 20, 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482Penal Code, 1860 (IPC) — Section 34, 406, 408, 409, 411

High Courts21 Nov 1994Allowed

Devi Chand and Others Vs State of Rajasthan

Rajasthan High Court · (1995) CriLJ 2977 : (1995) 2 WLC 64

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 244, 245(1), 246, 313, 482Prevention of Food Adulteration Act, 1954 — Section 16, 16A, 17(1), 20, 20A

High Courts21 Nov 1994Dismissed

Ram Sukh Vs R.S.R.T.C. and Another

Rajasthan High Court · (1996) 1 LLJ 466

Industrial Disputes Act, 1947 — Section 2Penal Code, 1860 (IPC) — Section 326

High Courts17 Nov 1994Allowed

Anant Ram Ramdeo Vs Assistant Engineer (Rec) and Another

Rajasthan High Court · (1995) 71 FLR 599 : (1996) 1 LLJ 149 : (1995) 3 WLC 596

Industrial Disputes Act, 1947 — Section 33C, 33C(2)Payment of Wages Act, 1936 — Section 15, 22

High Courts17 Nov 1994Allowed

Koja Ram Vs State of Rajasthan

Rajasthan High Court · (1995) CriLJ 1575 : (1994) 2 RLW 312 : (1995) 3 WLC 450

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 341, 354, 376, 376(1)