High Courts21 Dec 2012Allowed
Alka Matoria Vs Maharaja Ganga Singh University and Others
Rajasthan High Court · AIR 2013 Raj 126 : (2013) 3 CDR 1170 : (2013) 4 RLW 3253 : (2013) 1 WLN 229
Right to Information Act, 2005 — Section 13, 16, 19, 22, 27
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 1 of 67
High Courts21 Dec 2012
Surendra Kumar Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 12 RAJ CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 173, 174, 200, 202Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts21 Dec 2012Dismissed
Sunita Sharma and Another Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) 12 RAJ CK 0016
High Courts21 Dec 2012Dismissed
Bhagwati Kumar Gupta Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 2 Crimes 679 : (2013) 3 RCR(Civil) 429 : (2013) 3 RCR(Criminal) 269 : (2013) 2 RLW 1788
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts21 Dec 2012Allowed
Kishan Sunder Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 CDR 971 : (2013) 137 FLR 124 : (2013) 3 RLW 2676
Constitution of India, 1950 — Article 226
High Courts20 Dec 2012Allowed
Vishal Sharma Vs Registrar, Rajasthan Technical University and Others
Rajasthan High Court · (2013) 2 CDR 600
High Courts19 Dec 2012
Jai Narayan Vs State of Rajasthan and Others
Rajasthan High Court · (2013) LabIC 1029
High Courts19 Dec 2012
Jagdish Vs Smt. Deep Shika Garg
Rajasthan High Court · AIR 2013 Raj 89 : (2013) 3 RLW 2562
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3)Rajasthan Stamp Act, 1998 — Section 35, 37, 40, 71Registration Act, 1908 — Section 17, 49
High Courts18 Dec 2012
Abdul Salam and Others Vs Madan Singh and Others
Rajasthan High Court · (2013) 3 RCR(Civil) 815 : (2013) 2 RLW 1757 : (2013) 2 WLN 293
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts17 Dec 2012
Mahipal Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 CDR 995
Police Service (Appointment by Promotion) Regulations, 1955 — Regulation 5(3)
High Courts17 Dec 2012
Hameera Ram Ji and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 CDR 1000
High Courts15 Dec 2012Allowed
State of Rajasthan and Others Vs Ten Singh
Rajasthan High Court · (2013) 2 CDR 966 : (2013) 4 RLW 2887
Constitution of India, 1950 — Article 21
High Courts15 Dec 2012Dismissed
Rajesh Purohit @ Bholiya Vs State of Raj
Rajasthan High Court · (2013) 3 Crimes 117 : (2013) 2 RLW 1461 : (2013) 1 RLW 427
Criminal Procedure Code, 1973 (CrPC) — Section 155(4), 173, 439Drugs and Cosmetics Act, 1940 — Section 17, 17(B), 17B, 27, 32Penal Code, 1860 (IPC) — Section 120B, 274, 275, 276, 420
High Courts15 Dec 2012Dismissed
State of Rajasthan and Another Vs Hari Prasad and Another
Rajasthan High Court · (2013) 1 WLN 353
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2(oo), 25B, 25F, 25G, 25H
High Courts14 Dec 2012Allowed
Bhupendra Vs State of Rajasthan and Another
Rajasthan High Court · (2013) CriLJ 1292 : (2013) 2 Crimes 242 : (2013) 3 RLW 2632
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 164, 482Hindu Marriage Act, 1955 — Section 13(1)(A)Penal Code, 1860 (IPC) — Section 406, 498A
High Courts14 Dec 2012Dismissed
Sangeeta Yadav Vs State of Rajasthan and Another
Rajasthan High Court · (2013) LabIC 1629
Constitution of India, 1950 — Article 14, 15, 15(4), 16, 16(1)
High Courts14 Dec 2012Dismissed
Solomen Smith Vs State of Rajasthan
Rajasthan High Court · (2013) 2 Crimes 262 : (2013) 1 RLW 888
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 323, 341, 415, 417
High Courts14 Dec 2012Dismissed
Abdul Rashid Vs State
Rajasthan High Court · (2013) 3 CDR 1149 : (2013) 136 FLR 890 : (2013) LabIC 730 : (2013) 2 RLW 1747 : (2013) 2 SCT 344 : (2013) 1 WLN 225
High Courts14 Dec 2012Dismissed
Kamal alias Kamal Deep Meena Vs State and Others
Rajasthan High Court · (2013) CriLJ 1911 : (2014) 3 RLW 2055
Constitution of India, 1950 — Article 22(5), 226National Security Act, 1980 — Section 13Rajasthan Prevention of Anti-social Activities Act, 2006 — Section 10, 11, 13(1), 14, 14(1)
High Courts13 Dec 2012
Madan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2013) LabIC 632
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7