High Courts13 Dec 2012Allowed
Sridan Vs State of Rajasthan and Others
Rajasthan High Court · (2013) LabIC 583
Constitution of India, 1950 — Article 31(2), 311(2)Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161
COURT ARCHIVE
Rajasthan High Court judgments, 2012
1,331 judgments · page 2 of 67
High Courts13 Dec 2012Allowed
The State Bank of India and Others Vs Sh. Kuldeep Kalla
Rajasthan High Court · (2013) LabIC 589 : (2013) 2 LLJ 298 : (2013) 1 RLW 897 : (2013) 2 WLN 41
Constitution of India, 1950 — Article 14
High Courts12 Dec 2012Dismissed
Smt. Yogeshwari Kumari Vs Sh. Arvind Singh Mewar and Others Arvind Singh Vs M.K. Mahendra Singh and Others
Rajasthan High Court · (2013) 3 CDR 1469 : (2013) 2 WLN 28
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2ACompanies Act, 1956 — Section 2(26)Constitution of India, 1950 — Article 226, 366
High Courts12 Dec 2012Allowed
Paresh Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2013) LabIC 685
Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 19
High Courts12 Dec 2012Dismissed
Prahlad Meena and Another Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) 12 RAJ CK 0021
Constitution of India, 1950 — Article 226
High Courts12 Dec 2012
Jugal Kishore Tapadia Vs Smt. Pushpa Johar
Rajasthan High Court · (2013) 3 RLW 2254
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 24
High Courts11 Dec 2012
Santoki Bai Vs Lal Shankar and Another
Rajasthan High Court · (2013) 3 RLW 2637
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 41 Rule 21, 96Registration Act, 1908 — Section 59, 60(2)
High Courts11 Dec 2012Allowed
Durga Prasad Vs Union of India and Others
Rajasthan High Court · (2013) 1 CDR 1
High Courts11 Dec 2012Dismissed
Suresh Kumar Vs The Principal Secretary and Others
Rajasthan High Court · (2013) 1 WLN 617
High Courts11 Dec 2012
Bhagwati Prasad Vs Presiding Officer, Motor Accident Claims Tribunal and Others
Rajasthan High Court · (2013) 2 WLN 321
Constitution of India, 1950 — Article 227
High Courts10 Dec 2012Dismissed
Karan Kumar Laroiya Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 WLN 370
Criminal Procedure Code, 1973 (CrPC) — Section 97, 98
High Courts10 Dec 2012Allowed
Managing Director, Energetic Lighting (India) Pvt. Ltd. Vs Presiding Officer, Shops and Commercial Establishments and Another
Rajasthan High Court · (2013) LabIC 1554
Factories Act, 1948 — Section 2(6)Industrial Disputes Act, 1947 — Section 2(s)Rajasthan Shops And Commercial Establishments Act, 1958 — Section 2, 2(5), 2(6), 28A
High Courts07 Dec 2012
Rifakat Ali Choudhary Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 3 RLW 1992
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Dec 2012
Bajaj Allianz General Insurance Co. Ltd. Vs Prahlad and Another
Rajasthan High Court · (2013) 2 CDR 723
Workmens Compensation Act, 1923 — Section 10, 22
High Courts05 Dec 2012Dismissed
Poornaram Vs Smt. Kishani
Rajasthan High Court · (2013) 3 RLW 2605
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 Dec 2012
Nena Ram Bishnoi Vs State of Rajasthan and Others
Rajasthan High Court · (2013) LabIC 721
Rajasthan Panchayat Samitis and Zila Parishads Service Rules, 1959 — Rule 6
High Courts04 Dec 2012Dismissed
Gopal Dan Vs Rajasthan Agriculture University
Rajasthan High Court · (2013) 2 SCT 516
Constitution of India, 1950 — Article 14, 16
High Courts04 Dec 2012
Saddam Hussain and Another Vs Pukhraj and Others
Rajasthan High Court · (2012) 12 RAJ CK 0019
High Courts04 Dec 2012Allowed
Jagdish Chandra Vs The State of Rajasthan
Rajasthan High Court · (2013) 1 WLN 466
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22, 8
High Courts04 Dec 2012Dismissed
State of Rajasthan and Others Vs Union of India and Another
Rajasthan High Court · AIR 2013 Raj 109
Mines and Minerals (Development and Regulation) Act, 1957 — Section 30