High Courts19 Dec 2007Allowed
Laxmi Narayan Vs Nathdwara Temple Board and Another
Rajasthan High Court · (2008) 2 RLW 1592
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 1 of 57
High Courts19 Dec 2007Dismissed
Jaipur Vidhyut Vitran Nigam Ltd. and Another Vs Mahaveer Prasad Jain
Rajasthan High Court · (2008) 2 WLN 337
High Courts18 Dec 2007Allowed
Ghanshyam Sharma Vs Management Hindustan Machine Tools Ltd. and Another
Rajasthan High Court · (2008) 118 FLR 685
Constitution of India, 1950 — Article 227
High Courts17 Dec 2007Dismissed
Commissioner of Gift Tax Vs H.H. Shrigaj Singh
Rajasthan High Court · (2007) 12 RAJ CK 0050
Gift Tax Act, 1958 — Section 15(3)
High Courts17 Dec 2007Allowed
Surendra Mehta Vs Bapu Lal and Another
Rajasthan High Court · (2008) 2 RLW 1448
Rajasthan Rent Control Act, 2001 — Section 15(4), 21(1)(2)(3)
High Courts17 Dec 2007Dismissed
Singhal Industries Vs Deputy Commissioner of Income Tax
Rajasthan High Court · (2007) 12 RAJ CK 0043
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 147, 148, 246, 253, 260A
High Courts17 Dec 2007Dismissed
Municipal Board Vs Smt. Mangli Bai and Another
Rajasthan High Court · (2008) 118 FLR 684 : (2008) 3 LLJ 907
Industrial Disputes Act, 1947 — Section 25F
High Courts17 Dec 2007Dismissed
Shravan Kumar Vs The State of Rajasthan
Rajasthan High Court · (2008) CriLJ 1452
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1)(d)(2)
High Courts17 Dec 2007
Ajmer Central Co-operative Bank Ltd. and Others Vs The Judge, Labour Court and Industrial Tribunal and Another
Rajasthan High Court · (2008) 117 FLR 78
Industrial Disputes Act, 1947 — Section 17B
High Courts17 Dec 2007Allowed
State of Rajasthan and Another Vs Rawat Singh and Another
Rajasthan High Court · (2008) 118 FLR 152 : (2008) 3 LLJ 659 : (2009) 7 SLR 276
Constitution of India, 1950 — Article 226, 227
High Courts17 Dec 2007Dismissed
Rameshwar Soni Vs Assistant Commissioner of Income Tax
Rajasthan High Court · (2008) 214 CTR 398 : (2009) 316 ITR 361
Income Tax Act, 1961 — Section 139, 158BB, 158BC, 260A
High Courts13 Dec 2007Allowed
Laxmi Engineering Industries Vs Income Tax Officer
Rajasthan High Court · (2007) 12 RAJ CK 0058
High Courts13 Dec 2007Dismissed
Dilip Singh Solanki and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2007) 12 RAJ CK 0042
Constitution of India, 1950 — Article 226PHARMACY ACT, 1948 — Section 30, 31, 32, 33, 36
High Courts13 Dec 2007Allowed
State of Rajasthan and Others Vs Raniwas Porwal
Rajasthan High Court · (2008) 2 RLW 1270
Constitution of India, 1950 — Article 14
High Courts13 Dec 2007Allowed
Brij Prakash and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 12 RAJ CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts13 Dec 2007Dismissed
Commissioner of Income Tax Vs Kanhaiyalal
Rajasthan High Court · (2008) 214 CTR 611 : (2008) 299 ITR 19
Income Tax Act, 1961 — Section 115WD, 115WE, 132, 139, 142
High Courts11 Dec 2007
Harpal Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 3 WLN 58
Constitution of India, 1950 — Article 226
High Courts11 Dec 2007Allowed
Amrit Kumar Garg Vs Addl. District Judge No. 3 and Another
Rajasthan High Court · (2008) 2 RLW 1547
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151
High Courts11 Dec 2007
Ram Kishan Meena Vs State and Others
Rajasthan High Court · (2007) 12 RAJ CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 154
High Courts11 Dec 2007Dismissed
G.P. Agrawal and Others Vs Rajasthan Housing Board and Others
Rajasthan High Court · (2008) 2 RLW 1537
Constitution of India, 1950 — Article 14, 16, 309Road Transport Corporations Act, 1950 — Section 38