High Courts22 Feb 2007Dismissed

Nisar Ahmad Vs Narcotic Control Bureau

Rajasthan High Court · (2007) CriLJ 2794 : (2007) 4 RLW 2706

Criminal Procedure Code, 1973 (CrPC) — Section 53Evidence Act, 1872 — Section 24, 25, 34Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 29, 36, 36A, 4