High Courts03 Jan 2007
Sudhir Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 2 RLW 1246
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 57 of 57
High Courts03 Jan 2007
Valing and Another Vs Board of Revenue and Others
Rajasthan High Court · (2007) 1 WLN 18
Rajasthan Colonisation Mahi Project Government Lands (Allotment and Sale) Rules, 1984 — Rule 4(2)
High Courts03 Jan 2007
Roshan Lal Vs Lrs. of Late Shri Shanker Lal Lakhara
Rajasthan High Court · (2007) 1 WLN 469
High Courts03 Jan 2007
Narendra Kumar Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 3 WLN 218
Constitution of India, 1950 — Article 226
High Courts03 Jan 2007Allowed
Sitab Khan @ Mangu and Another Vs State of Rajasthan
Rajasthan High Court · (2007) 5 RCR(Criminal) 701 : (2007) 2 RLW 1309
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8
High Courts02 Jan 2007Partly Allowed
Kanhaialal Jangid Vs Assistant Commissioner of Income Tax
Rajasthan High Court · (2008) 217 CTR 354
Income Tax Act, 1961 — Section 68
High Courts02 Jan 2007Allowed
Gopali (Smt.) Vs Laxmi Narain
Rajasthan High Court · (2007) 3 CivCC 34 : (2007) 5 RCR(Civil) 455 : (2007) 1 RLW 592
Hindu Marriage Act, 1955 — Section 13
High Courts02 Jan 2007
Phulle Khan and Others Vs Balu Khan and Others
Rajasthan High Court · (2007) 1 WLN 238
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts02 Jan 2007
Nathu Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 22
Land Acquisition Act, 1894 — Section 17, 4, 6
High Courts01 Jan 2007Dismissed
Jameel Ahmed Vs State of Rajasthan and Others
Rajasthan High Court · (2007) CriLJ 2009 : (2007) 5 RCR(Criminal) 874
Constitution of India, 1950 — Article 14, 21Explosive Substances Act, 1908 — Section 5Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 6