High Courts21 Sept 1948
Kishen Gopal Vs The Crown
Rajasthan High Court · AIR 1949 Raj 54 : (1950) CriLJ 209
Penal Code, 1860 (IPC) — Section 302, 326
COURT ARCHIVE
Rajasthan High Court judgments, 1948
2 judgments · page 1 of 1
High Courts10 Sept 1948
Kishorimal and Others Vs The Crown
Rajasthan High Court · AIR 1949 Raj 58 : (1950) CriLJ 90
Government of India Act, 1935 — Section 93