High Courts21 Dec 1983
Addl. Commissioner of Income Tax Vs Hemandas Dharajmal
Rajasthan High Court · (1984) 40 CTR 72 : (1985) 155 ITR 533
COURT ARCHIVE
Rajasthan High Court judgments, 1983
237 judgments · page 1 of 12
High Courts19 Dec 1983Dismissed
The State of Rajasthan Vs B.K. Roy
Rajasthan High Court · (1983) WLN 569
Criminal Procedure Code, 1973 (CrPC) — Section 302, 342, 4, 6Penal Code, 1860 (IPC) — Section 161, 165, 312, 318
High Courts19 Dec 1983Dismissed
Govindram Purohit and Another Vs Jagjeewan Chand Bhandari and Others
Rajasthan High Court · (1983) WLN 391
Rajasthan High Court (Conditions of Service of Staff) Rules, 1953 — Rule 8
High Courts19 Dec 1983
Commissioner of Wealth-tax Vs Maharaja Shri Devi Singhji of Jodhpur
Rajasthan High Court · (1985) 155 ITR 333 : (1984) RLW 181 : (1983) WLN 732
Wealth Tax Act, 1957 — Section 17, 18(1)
High Courts19 Dec 1983
Commissioner of Income Tax Vs Shri Rangnath Bangur and Shri Purshottam Dass Bangur
Rajasthan High Court · (1984) 41 CTR 21 : (1984) 149 ITR 487
Income Tax Act, 1922 — Section 34
High Courts16 Dec 1983
Gujar Mal Vs State of Rajasthan and Another
Rajasthan High Court · (1984) RLW 244 : (1983) WLN 741
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts16 Dec 1983Allowed
Sumit Lal C. Shah and Others Vs State of Rajasthan
Rajasthan High Court · (1983) WLN 446
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 482Drugs and Cosmetics Act, 1940 — Section 18, 32
High Courts15 Dec 1983
Mst. Baski and Others Vs The State of Rajasthan
Rajasthan High Court · (1984) RLW 110 : (1983) WLN 745
Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 326
High Courts14 Dec 1983
Murlidhar Ishwar Das Vs State of Rajasthan
Rajasthan High Court · (1983) WLN 535
Essential Commodities Act, 1955 — Section 3, 7
High Courts14 Dec 1983
Surta Vs The State of Rajasthan
Rajasthan High Court · (1983) WLN 408
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
High Courts14 Dec 1983Dismissed
The State of Rajasthan Vs Amolak Chand and Another
Rajasthan High Court · (1983) WLN 320
Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts14 Dec 1983
Maharaja Shri Umaid Mills Vs Commissioner of Income Tax
Rajasthan High Court · (1984) 149 ITR 519 : (1984) RLW 270 : (1983) WLN 620
Income Tax Act, 1922 — Section 10(2)(xv)
High Courts14 Dec 1983
Gordhan and Another Vs The State of Rajasthan
Rajasthan High Court · (1983) WLN 385
Essential Commodities Act, 1955 — Section 3, 7
High Courts13 Dec 1983
Dispensing Chemist Vs State of Rajasthan
Rajasthan High Court · (1984) 56 STC 162
Rajasthan Sales Tax Act, 1954 — Section 14, 17
High Courts13 Dec 1983Dismissed
Bheema Vs The State of Rajasthan
Rajasthan High Court · (1983) WLN 448
Penal Code, 1860 (IPC) — Section 109, 201, 302, 34
High Courts13 Dec 1983
Roopa Vs The State of Rajasthan
Rajasthan High Court · (1983) WLN 413
Penal Code, 1860 (IPC) — Section 147, 148, 149, 299, 302
High Courts12 Dec 1983Allowed
Narayan Singh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1984 Raj 69
Constitution of India, 1950 — Article 226Rajasthan Panchayat Samitis and Zila Parishad Act, 1959 — Section 39, 39(2), 39(5)
High Courts12 Dec 1983
Smt. Birendra Kaur Vs Urban Improvement Trust and Another
Rajasthan High Court · (1983) WLN 333
Constitution of India, 1950 — Article 226
High Courts12 Dec 1983
State of Rajasthan Vs Mohan Das Godumal
Rajasthan High Court · (1984) 56 STC 158
Rajasthan Sales Tax Act, 1954 — Section 4(2)
High Courts09 Dec 1983Dismissed
H.G. Shanker Narayan Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1985 Raj 156 : (1984) RLW 266 : (1983) WLN 780
Civil Procedure Code, 1908 (CPC) — Section 141, 148AConstitution of India, 1950 — Article 226Rajasthan High Court of Judicature Rules, 1952 — Rule 123(1), 123(2), 159