High Courts18 Nov 1983Allowed
Bhagwandass and Others Vs The State of Rajasthan
Rajasthan High Court · (1983) WLN 324
Criminal Procedure Code, 1973 (CrPC) — Section 167, 482, 67
COURT ARCHIVE
Rajasthan High Court judgments, 1983
284 judgments · page 3 of 15
High Courts17 Nov 1983Dismissed
Pabu Singh Vs Returning Officer and Others
Rajasthan High Court · AIR 1984 Raj 166 : (1984) RLW 31 : (1983) WLN 583
Rajasthan Municipalities Act, 1959 — Section 3(15), 9, 9(5)
High Courts16 Nov 1983Allowed
Salam and Fayaz Vs The State of Rajasthan
Rajasthan High Court · (1983) WLN 356
Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Nov 1983Dismissed
Mangi Lal and Others Vs Suresh Chandra
Rajasthan High Court · (1984) RLW 261 : (1983) WLN 711
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Nov 1983Dismissed
T.L. Bakolia Vs Heera Lal
Rajasthan High Court · (1983) WLN 754
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 105
High Courts14 Nov 1983Dismissed
State of Rajasthan Vs Basti Ram and Others
Rajasthan High Court · (1983) WLN 369
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 143, 147, 149, 302, 307
High Courts11 Nov 1983Dismissed
The State of Rajasthan Vs Saddiq and Others
Rajasthan High Court · (1983) WLN 443
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts11 Nov 1983Dismissed
Krishna Roadways Nathdwara and Others Vs Madanlal and Others
Rajasthan High Court · (1984) RLW 24 : (1983) WLN 556
Fatal Accidents Act, 1855 — Section 1A, 2
High Courts11 Nov 1983
Krishna Roadways Vs Madan Lal
Rajasthan High Court · (1984) 1 ACC 350
Fatal Accidents Act, 1855 — Section 1A, 2
High Courts10 Nov 1983Dismissed
Ganpat Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1985) 59 STC 138
Constitution of India, 1950 — Article 301, 302, 303
High Courts10 Nov 1983
State of Rajasthan and Another Vs Goparam and Others
Rajasthan High Court · (1983) WLN 594
Civil Procedure Code, 1908 (CPC) — Section 148Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 307
High Courts09 Nov 1983Dismissed
Ram Chandra Vs S.T.A.T. and Others
Rajasthan High Court · (1983) WLN 399
Constitution of India, 1950 — Article 216, 226
High Courts09 Nov 1983
Poonma Vs State of Rajasthan
Rajasthan High Court · (1983) WLN 364
Penal Code, 1860 (IPC) — Section 201, 300, 302, 304, 382
High Courts09 Nov 1983Dismissed
Rajasthan State Road Trans. Corpn. Vs Ratan Kanwar and Others
Rajasthan High Court · (1984) ACJ 794 : (1984) RLW 462
Motor Vehicles Act, 1988 — Section 110D
High Courts08 Nov 1983Allowed
Rajendra Prasad Dube Vs State of Rajasthan
Rajasthan High Court · (1983) WLN 342
Constitution of India, 1950 — Article 14, 16, 226
High Courts07 Nov 1983Dismissed
Virendra Lime Company Vs Union of India (UOI) and Others
Rajasthan High Court · (1984) 3 ECC 351 : (1985) 22 ELT 690
Central Excises and Salt Act, 1944 — Section 23(1), 23(3), 24, 35, 35AConstitution of India, 1950 — Article 226
High Courts07 Nov 1983
Union of India (UOI) and Another Vs Chaturbhuj and Another
Rajasthan High Court · (1983) WLN 396
Rajasthan Land Acquisition Act, 1953 — Section 18
High Courts03 Nov 1983Dismissed
Madan Chand Vs Urban Improvement Trust and Another
Rajasthan High Court · (1983) WLN 361
High Courts02 Nov 1983
The State of Rajasthan Vs Champat Raj and Another
Rajasthan High Court · (1983) WLN 438
Essential Commodities Act, 1955 — Section 3, 7
High Courts02 Nov 1983Dismissed
The State of Rajasthan Vs Shanker Lal
Rajasthan High Court · (1983) WLN 335
Constitution of India, 1950 — Article 141Prevention of Food Adulteration Act, 1954 — Section 16, 7