High Courts04 Jan 1983Dismissed
Banarsi Das and Another Vs Mohd. Safi and Others
Rajasthan High Court · (1984) 1 ACC 332 : AIR 1983 Raj 97 : (1983) RLW 604 : (1983) WLN 1
Motor Vehicles Act, 1939 — Section 95, 96
COURT ARCHIVE
Rajasthan High Court judgments, 1983
284 judgments · page 15 of 15
High Courts04 Jan 1983
Gopal Dutt Vs State and Others
Rajasthan High Court · (1983) WLN 76
Urban Land (Ceiling and Regulation) Act, 1976 — Section 16, 20
High Courts03 Jan 1983
Dr. Sudhir Kumar Vs University of Udaipur
Rajasthan High Court · (1983) WLN 4
Udaipur University Act, 1962 — Section 43
High Courts01 Jan 1983
Jagatpal Vs State of Rajasthan
Rajasthan High Court · (1983) WLN 175
Penal Code, 1860 (IPC) — Section 394