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COURT ARCHIVE

Rajasthan High Court judgments, 1983

284 judgments · page 13 of 15

High Courts21 Feb 1983

State of Rajasthan Vs Gopal Krishan

Rajasthan High Court · (1984) CriLJ 311 : (1983) WLN 69 : (1983) WLN 209

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 11, 13, 16, 7
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High Courts21 Feb 1983Allowed

Udairam and Others Vs The State of Rajasthan

Rajasthan High Court · (1983) RLW 349 : (1983) WLN 155

Antiquities and Art Treasures Act, 1972 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 200, 210, 397Penal Code, 1860 (IPC) — Section 114, 120B, 144, 307, 320
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High Courts01 Feb 1983Dismissed

Chhangaram and Pema Vs The State

Rajasthan High Court · (1983) RLW 106 : (1983) WLN 318

Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439Penal Code, 1860 (IPC) — Section 307
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High Courts01 Feb 1983Dismissed

Mohan Bai Vs Jai Kishan

Rajasthan High Court · AIR 1983 Raj 240 : (1983) RLW 289 : (1983) WLN 203

Civil Procedure Code Amendment Act, 1974 — Order 3 Rule 4, Order 6 Rule 14Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
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High Courts28 Jan 1983Dismissed

Kishanlal Sharma Vs Prem Kishore

Rajasthan High Court · AIR 1983 Raj 100 : (1983) WLN 314

Rajasthan Premises (Control of Rent and Eviction) (Amendment) Act, 1976 — Section 13(4), 13(5)Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 13(4), 13(6)
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