High Courts21 Dec 2024Dismissed
Suo Motu - In The Matter Of Massive Fire Broke Out Vs Union Of India
Rajasthan High Court · (2024) 12 RAJ CK 1223
COURT ARCHIVE
Rajasthan High Court judgments, 2024
928 judgments · page 1 of 47
High Courts18 Dec 2024Disposed of
M/S. Galaxy Mining Pvt. Ltd., Vs State Of Rajasthan
Rajasthan High Court · (2024) 12 RAJ CK 1224
High Courts18 Dec 2024Dismissed
Mohd. Soyab Khatri Son Of Shri Mohd. Iliyas Khatri Vs State Of Rajasthan
Rajasthan High Court · (2024) 12 RAJ CK 1222
Constitution of India, 1950 - Article 14Rajasthan Civil Services (Classification, Control & Appeal) Rules, 1958 - Rule 13(2), 13(1)(a), 16, 22
High Courts17 Dec 2024Dismissed
Sailendra S/O Shri Krishan Lal Vs Union Of India
Rajasthan High Court · (2024) 12 RAJ CK 1235
Rajasthan Panchayati Raj Act, 1994 - Section 19, 19(1), 43Evidence Act, 1872 - Section 35Rajasthan Panchayti Raj (Election), Rules, 1994 - Rule 80
High Courts17 Dec 2024Dismissed
Jitendra Chhangani Vs State Of Rajasthan
Rajasthan High Court · (2024) 12 RAJ CK 1234
Goods and Services Tax Act, 2017 - Section 6(1)
High Courts16 Dec 2024Allowed
Ishwar Singh Chouhan And Ors Vs State And Ors
Rajasthan High Court · (2024) 12 RAJ CK 1233
Income Tax Act, 1961 - Section 179, 179(1)
High Courts12 Dec 2024Allowed
Shamboo Singh Vs The State Of Rajasthan
Rajasthan High Court · (2024) 12 RAJ CK 1232
Rajasthan High Court Rules, 1952 - Rule 134
High Courts12 Dec 2024Dismissed
Mahendra Choudhary S/O Peera Ram Choudhary Vs State Of Rajasthan
Rajasthan High Court · (2024) 12 RAJ CK 1221
High Courts11 Dec 2024Allowed
Ashok Kumar Sharma And Ors Vs State And Ors
Rajasthan High Court · (2024) 12 RAJ CK 1231
Constitution of India, 1950 - Article 14, 21
High Courts10 Dec 2024Dismissed
Prakshit Goswami And Anr Vs State And Ors
Rajasthan High Court · (2024) 12 RAJ CK 1230
Constitution of India, 1950 - Article 20(3)Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 349, 528Indian Penal Code, 1860 - Section 120(B)
High Courts09 Dec 2024Allowed
Laxita Kumari Patidar Vs State Of Rajasthan
Rajasthan High Court · (2024) 12 RAJ CK 1229
Constitution of India, 1950 - Article 21, 25, 38, 39(e), 41, 47
High Courts06 Dec 2024Dismissed
Om Prakash S/O Shri Premchand Vs State Of Rajasthan
Rajasthan High Court · (2024) 12 RAJ CK 1220
High Courts05 Dec 2024Allowed
State Vs Ramdin And Anr
Rajasthan High Court · (2024) 12 RAJ CK 1228
Rajasthan Land Revenue Act, 1956 - Section 101Rajasthan Land Revenue (Allotment of Land for Agricultural Purposes) Rules, 1970 - Rule 14(4)
High Courts04 Dec 2024Disposed of
Smt. Leela Devi Vs State Of Raj. And Anr
Rajasthan High Court · (2024) 12 RAJ CK 1227
Constitution of India, 1950 - Article 14, 19, 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 166, 420, 467, 468, 471
High Courts03 Dec 2024Allowed
Devendra Prajapat Vs Union Of India
Rajasthan High Court · (2024) 12 RAJ CK 1226
Income Tax Act, 1961 - Section 148(A), 148(A)(d), 148(A)(b)
High Courts03 Dec 2024Allowed
Babulal Son Of Shri Ramchand Vs Chairman
Rajasthan High Court · (2024) 12 RAJ CK 1218
Code of Criminal Procedure, 1973 - Section 313, 378, 386Indian Penal Code, 1860 - Section 34, 201, 302, 304(B), 498(A)Indian Evidence Act, 1872 - Section 101, 106
High Courts02 Dec 2024Disposed of
Madhuban Goswami Vs State Of Raj. And Ors
Rajasthan High Court · (2024) 12 RAJ CK 1225
High Courts29 Nov 2024Disposed of
Oil And Natural Gas Corporation Limited Vs Ranjan Tak
Rajasthan High Court · (2024) 11 RAJ CK 1316
Motor Vehicles Act, 1988 - Section 163(A), 164
High Courts28 Nov 2024Disposed of
Ram Avtar And Ors Vs State And Ors
Rajasthan High Court · (2024) 11 RAJ CK 1314
Constitution of India, 1950 - Article 21, 39(A)Scheduled Caste and Scheduled Tribes Prevention of Atrocities Act, 1989 - Section 3(2)(v), 3(2)(va), 14(A)Indian Penal Code, 1860 - Section 37, 120(B), 201, 365