High Courts06 Nov 2024Disposed of
Ranu Singh And Ors. Vs State And Ors.
Rajasthan High Court · (2024) 11 RAJ CK 1300
Constitution of India, 1950 - Article 226Rajasthan Civil Services (Pension) Rules, 1996 - Rule 53, 53(1), 53(2), 17
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Rajasthan High Court judgments, 2024
928 judgments · page 3 of 47
High Courts05 Nov 2024Dismissed
Shanti Lal Suthar Vs State Of Rajasthan
Rajasthan High Court · (2024) 11 RAJ CK 1299
High Courts05 Nov 2024Dismissed
Rajesh Kumar S/O Shri Humla Vs State Of Rajasthan
Rajasthan High Court · (2024) 11 RAJ CK 1288
The Payment of Gratuity Act, 1972 - Section 4, 7(3)(A)
High Courts05 Nov 2024Disposed of
Ramesh Vs Manguram Through His Lrs And Ors
Rajasthan High Court · (2024) 11 RAJ CK 1289
Rajasthan Land Revenue (Land Records) Rules, 1957 - Rule 173
High Courts04 Nov 2024Dismissed
Jodhpur Institute Of Engineering And Technology (Jiet) Vs Appellate Authority
Rajasthan High Court · (2024) 11 RAJ CK 1298
High Courts04 Nov 2024Dismissed
Smt. Sherly Jacob Vs Principal Secretary, Medical And Health Services Rajasthan, Jaipur
Rajasthan High Court · (2024) 11 RAJ CK 1297
Rajasthan Panchayati Raj Rules, 1996 - Rule 2(c), 5
High Courts04 Nov 2024Disposed of
M AND M GEMS Vs INCOME TAX OFFICER
Rajasthan High Court · (2024) 11 RAJ CK 1287
Rajasthan Civil Services (Pension) Rules, 1996 - Rule 50, 244
High Courts24 Oct 2024Allowed
Suo Motu- In The Matter Of Save The Rivers, Lakes And Water Bodies Vs Union Of India
Rajasthan High Court · (2024) 10 RAJ CK 1195
Indian Penal Code, 1860 - Section 153(a)Scheduled Castes & Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(r)(u)Code of Criminal Procedure, 1973 - Section 196
High Courts24 Oct 2024Dismissed
Vaibhav Lodha Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1211
Income Tax Act, 1961 - Section 80(JJAA), 260(A), 263
High Courts24 Oct 2024Disposed of
Vedprakash Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1210
Income Tax Act, 1961 - Section 43(B), 143(3), 260(A)
High Courts24 Oct 2024Allowed
Chalakdan Charan Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1209
High Courts24 Oct 2024Allowed
Mohh. Israr Alias Kallu S/O Mohd. Muak Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1194
Constitution of India, 1950 - Article 14, 15, 16, 19, 21, 226Rajasthan Ayurvedic, Unani, Homeopathy and Naturopathy Subordinate Service Rules, 1966 - Rule 9, 16
High Courts23 Oct 2024Allowed
Saini Stone Building Materials G-25 Vs The State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1193
Consumer Protection Act, 2019 - Section 72Code of Criminal Procedure, 1973 - Section 205, 256
High Courts22 Oct 2024Allowed
State Of Raj And Ors Vs Bharat Lal Tailor
Rajasthan High Court · (2024) 10 RAJ CK 1192
Rajasthan Sales Tax Act, 1994 - Section 10(1)(b), 11(b), 25(1), 26(1), 29(8)(b), 58, 58(1), 85
High Courts19 Oct 2024Disposed of
Priti Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1208
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 25, 35, 67
High Courts19 Oct 2024Disposed of
Premchand Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1207
High Courts19 Oct 2024Dismissed
Siyaram Singh S/O Shri Natthi Singh Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1191
Indian Penal Code, 1860 - Section 120(B), 409, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 7, 13(1)(A), 13(1)(C)(D), 13(2)Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 233
High Courts18 Oct 2024Dismissed
Dinesh @ Diniya Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1206
High Courts18 Oct 2024Dismissed
Shilpa Raj Kundra Vs State And Anr
Rajasthan High Court · (2024) 10 RAJ CK 1205
Mineral Concession Rules, 1960 - Rule 26
High Courts16 Oct 2024Allowed
Nitisha Choudhary Vs The State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1204
Rajasthan Service Rules, 1951 - Rule 170Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 - Rule 14Central Civil Services (Pension) Rules, 1972 - Rule 9